High Courts09 Dec 1992
Khanna Improvement Trust, Khanna Vs Jai Gopal Gupta
Punjab And Haryana At Chandigarh · (1993) 3 LJR 226 : (1993) PLJ 174 : (1993) 1 RRR 604
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 3 of 62
High Courts09 Dec 1992
Gurdas Mann and others Vs Mohinder Singh Brar
Punjab And Haryana At Chandigarh · AIR 1993 P&H 92 : (1993) 103 PLR 518
Civil Procedure Code, 1908 (CPC) — Section 13, 44
High Courts09 Dec 1992
Jagjit Singh and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 329
High Courts09 Dec 1992
Punjab State Electricity Board, Ludhiana and another Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · AIR 1993 P&H 197 : (1993) 1 CivCC 438 : (1993) 104 PLR 447
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 23, 26(6)
High Courts09 Dec 1992
Karamjit Singh Vs Kaushalya Devi
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 52
High Courts09 Dec 1992Allowed
Gurpal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 2 LLJ 172 : (1993) 103 PLR 232
Constitution of India, 1950 — Article 226
High Courts09 Dec 1992
Shri Gursewak Singh and Others Vs Ram Chand (Deceased) and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 161
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3A, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 3
High Courts08 Dec 1992
Gahal Cooperative Agricultural Service Society Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 CurLJ 145 : (1993) 2 LJR 67 : (1993) PLJ 303 : (1993) 2 RRR 273
High Courts08 Dec 1992
Shri Dharam Pal Madhok Vs Sharwan Singh and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 17 : (1993) ACJ 925 : (1993) 104 PLR 63
Motor Vehicles Act, 1939 — Section 110A
High Courts08 Dec 1992
Raj Pal Singh Vs Surinder Jain and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 710
High Courts08 Dec 1992
Aman Dahiya, Advocate Vs Surinder Jain and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 1208 : (1993) 103 PLR 727
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Dec 1992Allowed
Kuldip Kaur and Others Vs Brij Lal
Punjab And Haryana At Chandigarh · (1993) 103 PLR 503 : (1993) 1 RCR(Rent) 407 : (1993) 1 RCR(Rent) 481
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 14, 15(5)
High Courts07 Dec 1992Allowed
Daya Parkash Mahendru Vs Darshan Lal
Punjab And Haryana At Chandigarh · (1993) 103 PLR 524 : (1993) 1 RCR(Rent) 383
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts07 Dec 1992
Man Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 738
Land Acquisition Act, 1894 — Section 26
High Courts06 Dec 1992
Prem Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 627 : (1992) 1 RCR(Criminal) 635
High Courts04 Dec 1992Dismissed
Jangir Singh Vs Mohinder Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 512
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts04 Dec 1992Dismissed
Harminder Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1993) 103 PLR 638
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1)
High Courts04 Dec 1992Dismissed
Harbhajan Singh and Another Vs The Improvement Trust and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 512
Punjab Town Improvement Act, 1922 — Section 38, 42
High Courts04 Dec 1992
Ramrati Vs Jagmal Singh
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 846 : (1993) 2 LJR 323 : (1993) PLJ 479 : (1993) 2 RRR 208
High Courts04 Dec 1992
Mohan Lal Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1993) 1 ACC 546 : (1993) 103 PLR 358
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 80