High Courts04 Dec 1992Dismissed
Smt. Bimla Devi alias Vimla Vs Vishan Dass
Punjab And Haryana At Chandigarh · (1993) 105 PLR 662 : (1993) 2 RCR(Rent) 74
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 4 of 62
High Courts03 Dec 1992Dismissed
Dauli Alias Dulla Singh Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1992) 12 P&H CK 0081
High Courts03 Dec 1992
U.C. Saxena, Managing Director, Mehra Machines and Equipments Pvt. Ltd. Vs Shri Madan Mohan
Punjab And Haryana At Chandigarh · (1993) 2 CivCC 379 : (1993) Supp CivCC 379 : (1993) 104 PLR 161 : (1993) 3 RCR(Criminal) 391 : (1995) 1 RCR(Criminal) 394
Criminal Procedure Code, 1973 (CrPC) — Section 190(C), 482Negotiable Instruments Act, 1881 (NI) — Section 142Penal Code, 1860 (IPC) — Section 420
High Courts03 Dec 1992
Fairdeal Trading Co. and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1993) 112 CTR 17 : (1993) 204 ITR 645
Income Tax Act, 1961 — Section 206C, 206C(1)
High Courts03 Dec 1992
Ghaseeta Ram Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 354
High Courts03 Dec 1992Dismissed
Dauli Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1992) 12 P&H CK 0007
High Courts02 Dec 1992
Tulsi Ram Salig Ram . Vs Punjab State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (1993) 3 LJR 87 : (1993) PLJ 519 : (1993) 2 RRR 330
High Courts02 Dec 1992Allowed
Smt. Sheela Rani and Others Vs Mehar Chand and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 108 : (1994) 2 LLJ 938 : (1993) 104 PLR 105
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts02 Dec 1992
Mansa Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 362 : (1993) PLJ 339 : (1993) 1 RRR 571
High Courts02 Dec 1992
Rajbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 625 : (1993) 2 RCR(Criminal) 127
High Courts02 Dec 1992
Bhagwani Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 LJR 354 : (1993) PLJ 366 : (1993) 2 RRR 409
High Courts02 Dec 1992Allowed
Jagdish Chander Vs Manjit Singh and Another
Punjab And Haryana At Chandigarh · (1993) ACJ 732 : (1993) 103 PLR 566
Motor Vehicles Act, 1939 — Section 110A
High Courts02 Dec 1992
Tara Singh Vs Joint Director Panchayat etc.
Punjab And Haryana At Chandigarh · (1993) 103 PLR 498
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts02 Dec 1992Allowed
Chanan Pal, Ex-Constable Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 516
Constitution of India, 1950 — Article 226Punjab Police Rules, 1934 — Rule 16.2(1)
High Courts02 Dec 1992Allowed
Jai Krishan Kumar Vs Lal Chand (Died)
Punjab And Haryana At Chandigarh · (1993) CivCC 729 : (1993) 104 PLR 48
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Dec 1992
Chander Mohani and Others Vs Mehak Chand and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 289
Motor Vehicles Act, 1988 — Section 110
High Courts02 Dec 1992
State of Punjab Vs Sandeep Bus Service Pvt. Limited and Another
Punjab And Haryana At Chandigarh · (1993) 1 ACC 522
Motor Vehicles Act, 1988 — Section 100, 103, 82, 83, 89
High Courts02 Dec 1992Allowed
Brijinder Singh Vs The Land Acquisition Collector, P.S.E.B. and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 412
Land Acquisition Act, 1894 — Section 23
High Courts01 Dec 1992Dismissed
Mukand Singh and Others Vs Maghar Singh and Others
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 609 : (1993) 104 PLR 333
High Courts01 Dec 1992
Sunil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 557 : (1993) 1 CurLJ 248 : (1993) 1 RCR(Criminal) 626