High Courts24 Dec 2009
Desha Vs Man Singh and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 181 : (2010) 158 PLR 625 : (2010) 5 RCR(Civil) 481
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 1 of 126
High Courts24 Dec 2009Dismissed
Shivam Infratech Pvt. Ltd. and Others and Vatika Limited and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0085
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 3Stamp Act, 1899 — Section 4, 5, 6, 7, 8
High Courts24 Dec 2009Dismissed
Haryana Distillery Yamunanagar and The Panipat Co-operative Sugar Mills Ltd. Vs The State Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 489
Punjab Excise Act, 1914 — Section 21
High Courts24 Dec 2009
Ranbir Singh Vs Satbir Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 712
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20, 9
High Courts24 Dec 2009
Ess Kay International Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2010) 254 ELT 453
High Courts23 Dec 2009Dismissed
Amrik Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 601 : (2010) 2 RCR(Civil) 42301 : (2009) 6 SLR 66
Punjab Panchayati Raj Act, 1994 — Section 216, 216(2), 216(3)
High Courts23 Dec 2009
Daultabad Road Industrial Area Association (Regd.) and Another, Cosco (India) Kamgar Union Vs State of Haryana and Others Cosco India Limited Vs State of Haryana and Another Daultabad Road Industrial Area Association (Regd.) Vs Sh. Dharam Vir and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0086
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17, 4, 5A
High Courts23 Dec 2009Allowed
Bharpur Singh and Others Vs The Punjab Mandi Board and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 878 : (2010) 1 RCR(Civil) 609 : (2010) 6 SLR 368
High Courts23 Dec 2009Dismissed
Samir Kanti Basu Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) CriLJ 3147
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 20A, 23, 23(1), 23(1A), 7
High Courts22 Dec 2009
Sanjiv Kumar Vs Ishwar Dass
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0121
High Courts22 Dec 2009
Olympic Woollen Mills Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 268 ELT 322
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1B), 110(2), 110A, 111
High Courts22 Dec 2009Dismissed
Dharmender Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 414
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Dec 2009Allowed
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 892
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts21 Dec 2009Allowed
Manbhari Devi Vs Yasin Khan
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0136
High Courts21 Dec 2009Dismissed
Madan Lal Vs HMT Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 486
Constitution of India, 1950 — Article 14
High Courts21 Dec 2009Dismissed
State of Punjab and Another Vs Shreyans Industries Limited
Punjab And Haryana At Chandigarh · (2010) 29 VST 474
Punjab Value Added Tax Act, 2005 — Section 68(2)(a)
High Courts21 Dec 2009Allowed
Harbans Singh (since deceased) through L.Rs. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 859
Prevention of Corruption Act, 1988 — Section 7
High Courts21 Dec 2009
Shivam Infratech Private Limited and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0088
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 6(4)
High Courts21 Dec 2009
Harpal Singh : Sawinder Singh Vs State of Punjab|State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 78
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42APunjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts21 Dec 2009
Harpal Singh & Ors. Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 124 : (2010) 1 LLR 715
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 304b