High Courts21 Dec 2009Dismissed
Randhir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 766
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 2 of 126
High Courts21 Dec 2009Dismissed
Jagbir Singh and Another Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 485 : (2010) 158 PLR 180 : (2010) 2 RCR(Civil) 664
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 152
High Courts21 Dec 2009
Surat Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 868
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(2), 10(4), 11, 3
High Courts21 Dec 2009Dismissed
Net Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 602 : (2010) 2 RCR(Civil) 42302
Delhi Municipal Corporation Act, 1957 — Section 170Haryana General Sales Tax Act, 1973 — Section 20Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 2(6), 7, 7(1), 7(2)
High Courts19 Dec 2009Dismissed
Jagiri Ram (deceased) through his L.Rs. Vs Ralla and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 943
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 41 Rule 25, Order 8 Rule 3, Order 8 Rule 5, 100Evidence Act, 1872 — Section 68, 68Succession Act, 1925 — Section 63, 63
High Courts18 Dec 2009Allowed
Balwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 152
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Dec 2009
Balwinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 152 : (2010) 1 RCR(Criminal) 909
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts18 Dec 2009Allowed
The Haryana State Cooperative Apex Bank Ltd. Vs Presiding Officer, Labour, U.T. and Another
Punjab And Haryana At Chandigarh · (2009) 120 FLR 500 : (2010) 157 PLR 530
Industrial Disputes Act, 1947 — Section 25F
High Courts18 Dec 2009
Ram Chander Vs Gobind Ram
Punjab And Haryana At Chandigarh · (2010) 3 ICC 54 : (2010) 2 RCR(Civil) 87
Specific Relief Act, 1963 — Section 41(i)
High Courts18 Dec 2009Dismissed
Haryana State and Another Vs Nagar Mal Sharma
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0061
Constitution of India, 1950 — Article 311
High Courts18 Dec 2009Dismissed
Instructors/Foreman Instructors Association Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0060
Punjab Civil Services Rules — Rule 8.59
High Courts18 Dec 2009Dismissed
Rajender and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 822 : (2010) 5 RCR(Civil) 736
Haryana Canal and Drainage Act, 1974 — Section 17, 18, 19, 20, 21
High Courts17 Dec 2009
Rudar Dutt Puri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 665
Penal Code, 1860 (IPC) — Section 279, 337
High Courts17 Dec 2009Allowed
Smt. Kamla Devi Vs Didar Singh
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0139
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2
High Courts17 Dec 2009Allowed
Dharmender and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 179
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts17 Dec 2009Dismissed
Shamsher Singh, Superintendent (Retd.), Punjab and Haryana High Court Vs High Court of Punjab and Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 528
High Courts17 Dec 2009
L.C. Cable Limited Vs Escorts Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 481
Constitution of India, 1950 — Article 227
High Courts17 Dec 2009Dismissed
Surat Ram Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 925 : (2010) 157 PLR 473
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 19
High Courts17 Dec 2009
Oriental Insurance Company Limited Vs Mamu Ram
Punjab And Haryana At Chandigarh · (2010) 2 AICJ 24 : (2010) 5 RCR(Civil) 688
Motor Vehicles Act, 1988 — Section 147, 173
High Courts17 Dec 2009
Baljeet Singh Vs Karamjeet Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 197 : (2010) 157 PLR 479
Constitution of India, 1950 — Article 227