High Courts17 Dec 2009
Dr. R.S. Mehrotra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 470
Kurukshetra University Employees Pension Scheme, 1997 — Rule 4(vii)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 3 of 126
High Courts17 Dec 2009Dismissed
Dr. Dilbagh Rai Vs Sohan Singh Thandal
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 836
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 — Section 100(I), 123, 123(2), 123(4), 87
High Courts17 Dec 2009Dismissed
Jagdev Singh Grewal and Others Vs Sardarni Prem Parkash Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0010
High Courts16 Dec 2009Dismissed
The Punjab State and Others Vs Lachhman Singh, Ex-Constable
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0152
Penal Code, 1860 (IPC) — Section 506
High Courts16 Dec 2009Dismissed
Raj Kumar Duggal Vs Sat Pal Kumra
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 391
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(5)
High Courts16 Dec 2009
Brij Lal (Deceased) Vs Boota Singh and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 463
Specific Relief Act, 1963 — Section 16(c)
High Courts16 Dec 2009Dismissed
Commissioner of Central Excise Vs Singhal Strips Ltd.
Punjab And Haryana At Chandigarh · (2010) 256 ELT 15
Central Excise Rules, 1944 — Rule 11AC, 13, 13(1), 13(2), 173G(1)Central Excises and Salt Act, 1944 — Section 11(2), 11A, 11A(1), 11A(2), 11ABCustoms Act, 1962 — Section 115
High Courts16 Dec 2009Allowed
Commissioner of Central Excise Vs Garg Industries
Punjab And Haryana At Chandigarh · (2010) 25 STT 23
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Dec 2009
Prem Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 460
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts16 Dec 2009Dismissed
Shirdi Sai Baba Mandir Regd, Sector 29-A, Chandigarh Vs Vijay Kumar and Another
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 135 : (2010) 5 RCR(Civil) 594
Constitution of India, 1950 — Article 227
High Courts15 Dec 2009
Surinder Pal Vs Nachhattar Singh and Another Hardev Singh Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 772
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(3), 19
High Courts15 Dec 2009
Commissioner of Central Excise Commissionerate Vs B.T. Steels Limited
Punjab And Haryana At Chandigarh · (2010) 250 ELT 206
Central Excise Rules, 1944 — Rule 173G(1), 96ZO, 96ZO(2), 96ZO(3), 96ZQCentral Excises and Salt Act, 1944 — Section 11AC, 3A, 3A(3)Income Tax Act, 1961 — Section 271(1)
High Courts15 Dec 2009Dismissed
Om Parkash and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 616 : (2011) 5 RCR(Criminal) 724
Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts15 Dec 2009Dismissed
B. Singh Bhatti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 20
Haryana Co-operative Societies Act, 1984 — Section 28
High Courts15 Dec 2009
Jasmin Asghar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 458
High Courts15 Dec 2009Dismissed
Krishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 764
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 411
High Courts15 Dec 2009Dismissed
Surinder Pal Vs Nachhattar Singh and another
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0035
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(3), 19
High Courts15 Dec 2009Dismissed
Jang Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0032
High Courts15 Dec 2009Dismissed
Haryana State Industrial and Infrastructure Development Corporation Vs Haryana Concast Limited and Another
Punjab And Haryana At Chandigarh · (2010) 158 CompCas 168 : (2010) 2 ILR (P&H) 284 : (2010) 158 PLR 295
Companies Act, 1956 — Section 483
High Courts14 Dec 2009Dismissed
Yugraj Singh Through his Mother and Another Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 74 : (2010) 2 RCR(Civil) 4