High Courts10 Dec 2009
Haryana Tourism Corporation Ltd. Vs Authority Under The Minimum Wages Act, 1948 and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 495
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 5 of 126
High Courts10 Dec 2009
Richhpal Singh Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2010) LabIC 3328 : (2010) 1 RCR(Civil) 745
High Courts10 Dec 2009Dismissed
Harikesh Vs Smt. Narain Devi (Widow) and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 506 : (2010) 1 RCR(Rent) 99
Transfer of Property Act, 1882 — Section 106
High Courts10 Dec 2009
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) Supp CivCC 95 : (2010) 157 PLR 497 : (2010) 1 RCR(Civil) 552
Punjab State Election Commission Act, 1994 — Section 54
High Courts10 Dec 2009Allowed
Employees' Provident Fund Organisation Vs Sportking India Limited and Another
Punjab And Haryana At Chandigarh · (2010) 126 FLR 318 : (2010) 157 PLR 500
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts10 Dec 2009Dismissed
Jagir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 576
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 Dec 2009Dismissed
Gurbachan Singh Vs Raghubir Singh
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 731 : (2010) 158 PLR 511 : (2010) 5 RCR(Civil) 737
Transfer of Property Act, 1882 — Section 53A
High Courts10 Dec 2009Dismissed
Sarabjit Singh Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0024
High Courts09 Dec 2009Disposed Off
M/s Mahavir Transport Limited Vs Nirmal Gupta
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0156
Motor Vehicles Act, 1988 - Section 166
High Courts09 Dec 2009Allowed
B.C. Jain and another Vs State of U.T. Chandigarh and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 662
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts09 Dec 2009Allowed
Raghu Nath Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 721 : (2010) 2 RCR(Criminal) 445
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts09 Dec 2009
Bhup Singh Vs Khushal Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 778
Penal Code, 1860 (IPC) — Section 148, 323
High Courts09 Dec 2009Dismissed
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 585
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Dec 2009Dismissed
M/s. Gulshan Rai and Sons and Another Vs Kuldeep Kaur
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 97
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts09 Dec 2009Allowed
Budh Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 935
Penal Code, 1860 (IPC) — Section 120B, 419, 467
High Courts08 Dec 2009Dismissed
Hakam Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 700
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Dec 2009
Babu Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 895
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts08 Dec 2009Dismissed
Savinder Kaur Vs State (U.T., Chandigarh)
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 272
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts08 Dec 2009Dismissed
Joginder Singh Vs Harish Kumar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 95
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3)
High Courts08 Dec 2009
New India Assurance Company Ltd. Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (2012) ACJ 2105 : (2010) 1 AICJ 243 : (2010) 2 RCR(Civil) 58
Motor Vehicles Act, 1988 — Section 163A