High Courts08 Dec 2009Allowed
Amita Banta and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 413 : (2010) 1 RCR(Civil) 412
Land Acquisition Act, 1894 — Section 5A, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 6 of 126
High Courts08 Dec 2009Dismissed
Savinder Kaur Vs State(U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 343
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 489, 489A
High Courts08 Dec 2009Dismissed
Hakam Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 442
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts08 Dec 2009Allowed
Babu Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 64
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts07 Dec 2009Allowed
Dwarka Prashad Dhawan and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 413
Insecticides Act, 1968 — Section 17, 3(k)(i)
High Courts07 Dec 2009Allowed
Vardhman Industries Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 30 VST 517
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts07 Dec 2009Dismissed
Deepak Maini Vs Amrik Singh Khatkar
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 724
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 18A, 2
High Courts07 Dec 2009
Ajit Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 507
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18
High Courts07 Dec 2009
Amar Singh|Cross Objections Vs Harchet Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 67601
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6AMotor Vehicles Act, 1988 — Section 173
High Courts07 Dec 2009Allowed
Gurpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Dec 2009
Nirmal Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 878
High Courts04 Dec 2009Dismissed
Dr. Gurpreet Kaur, M.B.B.S., Prop. Ghai Maternity Hospital Vs Appropriate Authority-cum-Senior Medical Officer, Incharge Sub- Division Hopsital Phillaur
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 169
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts04 Dec 2009Dismissed
Haryana State Industrial Development Corporation Ltd. Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1067 : (2010) 3 LLJ 722 : (2010) 157 PLR 448 : (2010) 1 RCR(Civil) 303 : (2010) 4 SLR 141
INDUSTRIAL DISPUTES ACT, 1947 — Section 25G
High Courts04 Dec 2009
Sandeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Dec 2009
Sudesh Kumari and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Dec 2009
Sanjeev Goyal Vs H.L.Goyal
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 44
Arbitration Act, 1940 — Section 22, 23, 8
High Courts04 Dec 2009
Niranjan Singh Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 675
Transfer of Property Act, 1882 — Section 3
High Courts04 Dec 2009Allowed
Atma Singh Vs The Presiding Officer, Labour Court, Patiala and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 955
High Courts04 Dec 2009
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0001
High Courts03 Dec 2009
Pawan Kumar @ Pappu and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2010) 158 PLR 128
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406