COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 4 of 126

High Courts14 Dec 2009Dismissed

Jaswindkr Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 91

Land Acquisition Act, 1894 — Section 17(1), 17(1)(2), 17(2), 4, 5Northern India Canal and Drainage Act, 1873 — Section 20, 30A, 30C

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High Courts14 Dec 2009

Inderjit Vs Roop Lal

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 755

East Punjab Urban Rent Restriction Act, 1949 — Section 13B

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High Courts14 Dec 2009

Hindustan Polypacks Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 15 : (2010) 157 PLR 515 : (2010) 30 VST 493

Haryana General Sales Tax Act, 1973 — Section 13B

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High Courts14 Dec 2009Allowed

Sonepat Improvement Trust Vs Naresh Chand and Another

Punjab And Haryana At Chandigarh · (2010) 159 PLR 225 : (2010) 2 RCR(Civil) 609

Civil Procedure Code, 1908 (CPC) — Section 151Punjab Town Improvement Act, 1922 — Section 36

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High Courts14 Dec 2009Allowed

Manmeet Singh Vs Gurpreet Kaur

Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0103

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24

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High Courts14 Dec 2009

Mohd. Jamil Vs Davinder Kaur

Punjab And Haryana At Chandigarh · (2010) 1 PLR 591 : (2010) 2 RCR(Civil) 133

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 27Motor Vehicles Act, 1988 — Section 174

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High Courts14 Dec 2009

Union of India Vs Gurdial Singh (Sinch Deceased) Now Through L.Rs.

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 579

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 28A(2), 3

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High Courts14 Dec 2009

Mohd.Jamil Vs Davinder Kaur & Ors.

Punjab And Haryana At Chandigarh · (2010) 5 Law Herald 3549

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 27Motor Vehicles Act, 1988 — Section 174Penal Code, 1860 (IPC) — Section 120b, 419, 420, 467, 468

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High Courts14 Dec 2009Dismissed

Balbir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 512

Haryana Panchayati Raj Act, 1994 — Section 51(3)

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High Courts14 Dec 2009

Narata Mal Gupta and Others Vs Union Territory Administration and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 522

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High Courts14 Dec 2009Dismissed

Smt. Kamla and Another Vs Bhoop Singh and Another

Punjab And Haryana At Chandigarh · (2010) 158 PLR 255 : (2010) 5 RCR(Civil) 674

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High Courts14 Dec 2009Dismissed

M/s. Arora Hardware Store and Another Vs Shri Sudershan Kumar Wadhwa

Punjab And Haryana At Chandigarh · (2009) 12 P&H CK 0031

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts14 Dec 2009Dismissed

Jaswant Singh Vs Union Territory, Chandigarh

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 579

Penal Code, 1860 (IPC) — Section 420, 471

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High Courts11 Dec 2009Allowed

Jaswant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 231

Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)

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High Courts11 Dec 2009Dismissed

Commissioner of Income Tax Vs Abhinash Gupta

Punjab And Haryana At Chandigarh · (2010) 327 ITR 619

Finance Act, 2008 — Section 268AIncome Tax Act, 1961 — Section 143(3), 260A, 54F

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High Courts11 Dec 2009Allowed

Kulwant Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 159 PLR 169 : (2010) 2 RCR(Civil) 838 : (2010) 3 RCR(Criminal) 9 : (2010) 2 RCR(Criminal) 564

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B

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High Courts11 Dec 2009Dismissed

Sital Singh and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 531

Punjab Panchayati Raj Act, 1994 — Section 3

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High Courts10 Dec 2009Disposed Off

Ved Dewan Vs Asstt. Dir., Enforcement Directorate, Jalandhar

Punjab And Haryana At Chandigarh · (2017) 346 ELT 182

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High Courts10 Dec 2009Dismissed

The Haryana Urban Development Authority and Another Vs Kedar Nath

Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 700

Haryana Urban Development Authority Act, 1977 — Section 17(3)

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High Courts10 Dec 2009Allowed

Mrs. Sheela Vs Indian Council for Child Welfare and Others

Punjab And Haryana At Chandigarh · (2010) 157 PLR 502

Constitution of India, 1950 — Article 12

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