Punjab And Haryana At Chandigarh Judgments 1961

High Courts29 Dec 1961

L. Banarsi Dass Janki Dass and Another Vs Income Tax Officer B-III District and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 375 : (1962) 46 ITR 633

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22(2), 23, 25, 34, 35(5)

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High Courts29 Dec 1961Dismissed

Mansa Ram Vs The Deputy Commissioner and Others

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 392

Constitution of India, 1950 — Article 226Punjab Agricultural Produce Markets Act, 1939 — Section 2, 21, 9Punjab Panchayat Samitis (Primary Members) Election Rules, 1961 — Rule 30, 31, 39

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High Courts29 Dec 1961Dismissed

Gugan Mal and Others Vs Messrs Moti Lal Chand Mal

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 98 : (1962) 64 PLR 372

Delhi and Ajmer Rent Control Act, 1952 — Section 35

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High Courts29 Dec 1961Dismissed

Gugan Mal and Others Vs Moti Lal-Chand Mal and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 98 : (1962) 64 PLR 372

Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 35

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High Courts22 Dec 1961Allowed

Harke Vs Giani Ram and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 74

Punjab Gram Panchayat Act, 1952 — Section 8

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High Courts21 Dec 1961

Mohd. Idris Khan Vs The State

Punjab And Haryana At Chandigarh · AIR 1962 P&H 422

Criminal Procedure Code, 1898 (CrPC) — Section 514Sea Customs Act, 1878 — Section 173

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High Courts21 Dec 1961Allowed

Dhanjee Ram Sharma Vs Narander Paul and Others

Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0008

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112

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High Courts19 Dec 1961Allowed

Dhanjee Ram Sharma Vs Narander Paul and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 72

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)

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High Courts19 Dec 1961Dismissed

Maharaja Satbir Singh of Jind and Others Vs The Union of India and Others

Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0032

Constitution of India, 1950 — Article 226

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High Courts19 Dec 1961Dismissed

Bara Hindu Rao Vs The Kapra Mazdoor Ekta Union and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 68

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(5), 11, 18, 18(3)

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High Courts19 Dec 1961

Kamal Singh and Another Vs Employees' State Insurance Corporation

Punjab And Haryana At Chandigarh · (1962) 2 LLJ 298

Employees State Insurance Act, 1948 — Section 53

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High Courts19 Dec 1961Dismissed

Bal Kishan Bansi Ram and Another Vs Gopi Chand and Another

Punjab And Haryana At Chandigarh · AIR 1963 P&H 163 : (1962) 2 ILR (P&H) 62

Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 4Punjab Laws (Extension No. 4) Act, 1958 — Section 6

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High Courts19 Dec 1961