High Courts13 Dec 1961Dismissed
Kundan Lal Vs Amar Nath
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 727
Criminal Procedure Code, 1898 (CrPC) — Section 107East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1961
330 judgments · page 2 of 17
High Courts11 Dec 1961
Iron Traders (Private) Ltd. and Others Vs Hiralal Mittal and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 277 : (1962) 32 CompCas 1022 : (1962) 2 ILR (P&H) 52
Companies Act, 1956 — Section 155
High Courts08 Dec 1961
Custodian of Evacuee Property, New Delhi Vs Nasir Uddin and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 218
Civil Procedure Code, 1908 (CPC) — Section 100, 104, 115, 2(2), 96
High Courts08 Dec 1961
Jang Singh and Another Vs Jewa Singh Shib Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 478
High Courts08 Dec 1961Dismissed
Nand Lal Vs Dr. Gurbakhsh Rai
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 18(2)(ii)(b)(iii)
High Courts06 Dec 1961Dismissed
Kanshi Ram and Others Vs Har Lal and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 42
Civil Procedure Code, 1908 (CPC) — Section 105(2)Pepsu Village Common Lands Regulation Act, 1954 — Section 3, 8Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 5, 6, 6(1), 7
High Courts06 Dec 1961
Union of India and Another Vs A.K. Gilkam and Co.
Punjab And Haryana At Chandigarh · AIR 1962 P&H 423
Arbitration Act, 1940 — Section 11, 12, 2Contract Act, 1872 — Section 65Government of India Act, 1935 — Section 175, 175(3)
High Courts05 Dec 1961
Shreeram Durgaprasad, Tumsar Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 360
Income Tax Act, 1961 — Section 23(3)Sea Customs Act, 1878 — Section 191, 30, 31
High Courts05 Dec 1961Allowed
Bhalle Ram and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1961) 12 P&H CK 0009
Constitution of India, 1950 — Article 226
High Courts05 Dec 1961
Kucha Chellan Panchayat and Another Vs Nandu Mal Mool Chand and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 479
Court Fees Act, 1870 — Article 17, 7Specific Relief Act, 1963 — Section 9
High Courts01 Dec 1961Allowed
Dharam Chand Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 27 : (1962) 64 PLR 586
Constitution of India, 1950 — Article 226Municipal Election Rules, 1952 — Rule 16(3), 3, 6, 7Punjab Municipal Act, 1911 — Section 80
High Courts01 Dec 1961
Harbans Singh Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1962 P&H 289
Constitution of India, 1950 — Article 226, 311
High Courts01 Dec 1961Dismissed
Union of India (UOI) Vs Smt. Sheela Devi and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 111 : (1962) 2 ILR (P&H) 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 34
High Courts30 Nov 1961
Rullia Ram Hakim Rai Vs S. Fateh Singh S. Sham Sher Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 256 : (1962) 1 ILR (P&H) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Limitation Act, 1963 — Section 28Transfer of Property Act, 1882 — Section 114
High Courts24 Nov 1961Dismissed
Arjan Singh Vs Gudar Singh
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 24
Constitution of India, 1950 — Article 227Punjab Gram Panchayat Act, 1952 — Section 6(5), 8
High Courts24 Nov 1961Allowed
Chetu Ram Vs Asa Nand
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0032
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Nov 1961Dismissed
Gurdarshan Singh and Another Vs Bishan Singh Bishan Singh Vs Gurdarshan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 49 : (1962) 2 ILR (P&H) 5
Contract Act, 1872 — Section 32, 56, 65Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 2(6), 7Transfer of Property Act, 1882 — Section 108, 117
High Courts21 Nov 1961Dismissed
Gurnam Singh Vs The State
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 723
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20
High Courts21 Nov 1961
Abnash Chander Kanshi Ram Vs Soshila Devi
Punjab And Haryana At Chandigarh · AIR 1962 P&H 274
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Nov 1961Dismissed
Municipal Committee Vs Meeri Mal and Another
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 1
Petroleum Act, 1934 — Section 31, 4Punjab Municipal Act, 1911 — Section 121