High Courts03 Nov 1961
State of Punjab and Others Vs Sher Mohammad Relu
Punjab And Haryana At Chandigarh · AIR 1962 P&H 333
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 226, 5, 6Foreigners Act, 1946 — Section 14, 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1961
330 judgments · page 4 of 17
High Courts03 Nov 1961
Girdhari Lal Kala Ram Vs Jassa Ram Kaliana Ram
Punjab And Haryana At Chandigarh · AIR 1963 P&H 129 : (1962) 1 ILR (P&H) 787
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(1), Order 34 Rule 14(2)Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 15, 16, 27, 28
High Courts03 Nov 1961
Mehta Goods Carrier (P) Ltd. Vs Darshan Devi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 425
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 22Motor Vehicles Act, 1939 — Section 110
High Courts02 Nov 1961Dismissed
Dr. Khushi Ram Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0010
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2(d)(ii)
High Courts01 Nov 1961Dismissed
Nanak Chand Vs Master Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0011
East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts01 Nov 1961
Shari Ram and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1962 P&H 398
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1898 (CrPC) — Section 417(1)Pepsu Tenancy and Agricultural Lands (Amendment) Act, 1955 — Section 51
High Courts01 Nov 1961Dismissed
Attam Parkash Vs State
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0003
Penal Code, 1860 (IPC) — Section 381, 406
High Courts31 Oct 1961Dismissed
Mst. Koshalya Rani Vs Gopal Singh
Punjab And Haryana At Chandigarh · AIR 1963 P&H 145 : (1963) CriLJ 456 : (1962) 1 ILR (P&H) 646
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4)Limitation Act, 1908 — Section 29(2), 5
High Courts31 Oct 1961Allowed
Messrs. Daya Chand Sham Lal Vs Sheikh Mohd. Amil and Others
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0008
Limitation Act, 1908 — Section 5
High Courts31 Oct 1961Allowed
Ramcharan and Others Vs Shambhu and Others
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts27 Oct 1961Allowed
Works Manager Carriage and Wagon Shops, Northern Railway, Workshop, Jagadhari Vs Ghanshyam Dass
Punjab And Haryana At Chandigarh · AIR 1963 P&H 122 : (1962) 1 ILR (P&H) 778
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5, Order 27 Rule 6, Order 27 Rule 7, Order 5 Rule 6, Order 9 Rule 6Constitution of India, 1950 — Article 227Payment of Wages (Procedure) Rules, 1937 — Rule 6 , 8
High Courts27 Oct 1961Dismissed
Lekh Ram Vs Firm Chander Bhan-Rajinder Parkash
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 641 : (1962) 64 PLR 197
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts27 Oct 1961
Lekh Ram Vs F. Chander Bhan Rajinder Parkash
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 641 : (1962) 64 PLR 197
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(a)
High Courts26 Oct 1961
Jangir Singh and Others Vs Daya Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 481
Hindu Succession Act, 1956 — Section 14
High Courts25 Oct 1961
Bhagat Singh and Others Vs The Sub-Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 638
Constitution of India, 1950 — Article 226Gram Panchayat Act — Section 10, 102, 11, 6, 6(1)
High Courts23 Oct 1961
Pure Milk Supply Co. Ltd. Vs S. Hari Singh and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 190 : (1962) 32 CompCas 659
Companies Act, 1956 — Section 470, 512, 517(1), 518(1)Displaced Persons (Debts Adjustment) Act, 1951 — Section 43
High Courts20 Oct 1961Allowed
Harkishan Lal Vs Bansi Lal and Others
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0025
High Courts20 Oct 1961Allowed
Sardara Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0007
Penal Code, 1860 (IPC) — Section 149, 302
High Courts13 Oct 1961
Bhola Hardial and Another Vs Kurra Ram Wasu Mal and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 441
Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107Government of India Act, 1935 — Section 224
High Courts12 Oct 1961Dismissed
British India Corporation Ltd. Vs Industrial Tribunal, Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 512 : (1962) 1 ILR (P&H) 631 : (1962) 1 LLJ 577
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33