COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1961

330 judgments · page 16 of 17

High Courts01 Feb 1961

Trustees of "Tribune" Vs Industrial Tribunal and Another

Punjab And Haryana At Chandigarh · (1961) 2 LLJ 615

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33

High Courts01 Feb 1961

Nagar Singh and Others Vs The State

Punjab And Haryana At Chandigarh · (1962) CriLJ 78 : (1961) 2 ILR (P&H) 525

Constitution of India, 1950 — Article 14, 19

High Courts01 Feb 1961

DR. SARMUKH SINGH and CO. (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, SIMLA.

Punjab And Haryana At Chandigarh · (1962) 45 ITR 311

Income Tax Act, 1961 — Section 10(4A)

High Courts30 Jan 1961Allowed

Bachan Singh Mit Singh and Another Vs Waryam Singh Hazara Singh

Punjab And Haryana At Chandigarh · AIR 1961 P&H 477

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 107Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 58 , 68(1)

High Courts28 Jan 1961Dismissed

Naukang Lal Vs Sukesh Kumar

Punjab And Haryana At Chandigarh · (1961) 01 P&H CK 0002

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

High Courts27 Jan 1961Dismissed

Mange and Another Vs Lalji Harnam and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 325

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99

High Courts27 Jan 1961Dismissed

Shri Waryam Singh Vs Smt. Pritpal Kaur

Punjab And Haryana At Chandigarh · AIR 1961 P&H 320 : (1961) 2 ILR (P&H) 512

Hindu Marriage Act, 1955 — Section 13(1)

High Courts27 Jan 1961

Batan Singh and Others Vs Nathu Birju

Punjab And Haryana At Chandigarh · AIR 1961 P&H 503 : (1961) 2 ILR (P&H) 518

Land Acquisition Act, 1894 — Section 23Limitation Act, 1908 — Section 12Punjab High Court Rules and Orders — Rule 2

High Courts25 Jan 1961

COMMISSIONER OF Income Tax Vs BENARSI DAS AND COMPANY.

Punjab And Haryana At Chandigarh · (1962) 44 ITR 835

Income Tax Act, 1961 — Section 26A

High Courts25 Jan 1961Allowed

Ram Saran Dass Tara Chand Vs Ram Richhpal L. Mannu Lal and Another

Punjab And Haryana At Chandigarh · AIR 1963 P&H 206 : (1961) 2 ILR (P&H) 507

Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25

High Courts25 Jan 1961Dismissed

Sukhdip Singh Vs Arjan Singh Mihan Singh and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 326

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10(1)

High Courts20 Jan 1961

P.C. Wadhwa Vs Union of India and Another

Punjab And Haryana At Chandigarh · AIR 1962 P&H 516 : (1961) 2 ILR (P&H) 497

All India Services (Discipline and Appeal) Rules, 1955 — Rule 5Constitution of India, 1950 — Article 226, 311Police Service (Recruitment) Rules, 1954 — Rule 4

High Courts19 Jan 1961Allowed

Jai Ram Devi Ditta Vs Tota Ram Hardev Ram and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 395 : (1961) 2 ILR (P&H) 479

Hindu Succession Act, 1956 — Section 14

High Courts19 Jan 1961Dismissed

Bachan Singh Harnam Singh Vs Banarsi Dass Hari Ram and Another

Punjab And Haryana At Chandigarh · AIR 1961 P&H 361

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 53

High Courts19 Jan 1961

RAJ WOOLLEN INDUSTRIES Vs COMMISSIONER OF Income Tax, SIMLA.

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 485 : (1961) 43 ITR 36

Income Tax Act, 1961 — Section 10

High Courts13 Jan 1961

Tara Chand Verma Vs The State

Punjab And Haryana At Chandigarh · (1961) CriLJ 148

Penal Code, 1860 (IPC) — Section 500, 501

High Courts12 Jan 1961

KESHAV SILK MILLS Vs Income Tax APPELLATE TRIBUNAL.

Punjab And Haryana At Chandigarh · (1962) 45 ITR 189

Income Tax Act, 1961 — Section 66(2)

High Courts12 Jan 1961

Shiv Ram and Another Vs The Excise and Taxation Commissioner

Punjab And Haryana At Chandigarh · (1961) 12 STC 554

Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 5

High Courts12 Jan 1961Allowed

Ajudhia Nath Dowarka Nath Vs Amar Nath Gupta and Others

Punjab And Haryana At Chandigarh · AIR 1961 P&H 352

Limitation Act, 1908 — Article 120Punjab Municipal Act, 1911 — Section 47(2)Specific Relief Act, 1877 — Section 42

High Courts10 Jan 1961Dismissed

Kishan Prasad and Co. Ltd. Vs The Assessing Authority and Another

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 461 : (1961) 12 STC 711

Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 14, 2