High Courts16 Mar 1961Dismissed
Green Hotel and Restaurant Vs Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1961) 12 STC 603
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1961
330 judgments · page 14 of 17
High Courts16 Mar 1961Allowed
Roop Narain Vs Hanuman Pershad and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 37 : (1961) 2 ILR (P&H) 686
Limitation Act, 1908 — Article 142, 144
High Courts14 Mar 1961Dismissed
Kamla China Vs State
Punjab And Haryana At Chandigarh · AIR 1963 P&H 36 : (1963) CriLJ 59 : (1961) 2 ILR (P&H) 681
Constitution of India, 1950 — Article 14, 19(1)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 20
High Courts13 Mar 1961
Mehta Brothers Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1961) 2 LLJ 610
Constitution of India, 1950 — Article 226
High Courts13 Mar 1961
Ved Luxmi Flour and General Mills (Private), Ltd. Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1961) 2 LLJ 614
Constitution of India, 1950 — Article 226
High Courts12 Mar 1961Dismissed
Balwant Singh Gill Vs The Registrar, Co-operative Societies, Punjab, Jullundur and Another
Punjab And Haryana At Chandigarh · (1961) 03 P&H CK 0023
Constitution of India, 1950 — Article 226
High Courts10 Mar 1961Dismissed
Kaur Singh Gajjan Singh Vs Jaggar Singh Kehar Singh Jaggar Singh Kehar Singh Vs Kaur Singh Gajjan Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 489 : (1961) 2 ILR (P&H) 664
Constitution of India, 1950 — Article 14, 15, 15(3)Hindu Succession Act, 1956 — Section 14, 30, 4
High Courts09 Mar 1961
State of Punjab Vs Dhanna Ram Har Bhagwan and Another
Punjab And Haryana At Chandigarh · (1961) 12 STC 612
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 21, 22
High Courts08 Mar 1961
State Vs Bukan Singh and Others
Punjab And Haryana At Chandigarh · (1961) CriLJ 546
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Mar 1961
Gandhi and Others Vs The State
Punjab And Haryana At Chandigarh · (1962) CriLJ 447
Contract Act, 1872 — Section 128
High Courts06 Mar 1961
J. DALMIA Vs COMMISSIONER OF Income Tax DELHI and RAJASTHAN.
Punjab And Haryana At Chandigarh · (1962) 44 ITR 127
Income Tax Act, 1961 — Section 66
High Courts03 Mar 1961
J. Dalmia Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 659
Companies Act, 1913 — Article 95, 96Income Tax Act, 1961 — Section 66(1)
High Courts01 Mar 1961
Bhag Mal Vs Master Khem Chand and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 421
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), 115
High Courts28 Feb 1961
Labh Singh and Chanan Singh Vs Superintendent, Nari Niketan
Punjab And Haryana At Chandigarh · (1961) CriLJ 542 : (1961) 2 ILR (P&H) 647
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 491
High Courts28 Feb 1961Dismissed
Raja Sir Harinder Singh Vs S. Bhag Singh S. Bhag Singh Vs Raja Sir Harinder Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 443
Limitation Act, 1963 — Article 90
High Courts28 Feb 1961
MATHURA PERSHAD and CO. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Punjab And Haryana At Chandigarh · (1962) 45 ITR 486
Business Profits Tax Act, 1947 — Section 11(1)Income Tax Act, 1961 — Section 66(1)
High Courts27 Feb 1961Allowed
Lord Krishna Sugar Mills Ltd. and Another Vs Smt. Abnash Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 505 : (1961) 31 CompCas 587 : (1961) 2 ILR (P&H) 639
Companies (Court) Rules, 1959 — Rule 9, 96Companies Act, 1956 — Section 443(2)
High Courts26 Feb 1961
Chhotey Lal Moolchand and Another Vs Parbati Devi and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 378 : (1962) 2 ILR (P&H) 93
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Article 1
High Courts24 Feb 1961
COMMISSIONER OF Income Tax, DELHI Vs HARISH CHANDER JAGANNATH PRASAD.
Punjab And Haryana At Chandigarh · (1961) 43 ITR 231
Income Tax Act, 1961 — Section 66
High Courts24 Feb 1961
WEBBING AND BELTING FACTORY PRIVATE LTD. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 632 : (1961) 43 ITR 234
Income Tax Act, 1961 — Section 66(I)