High Courts30 Mar 1961Allowed

Hari Kishan Sharma Vs The Punjab State and Another

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 831

Administration of Evacuee Property Act, 1950 — Section 40, 6(3)Constitution of India, 1950 — Article 226Punjab Cinemas (Regulation) Act, 1952 — Section 4, 5, 5(1), 5(2), 5(3)
High Courts29 Mar 1961Allowed

Mela Ram and Others Vs Kundan Lal

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 797

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 16Pepsu Urban Rent Restriction Ordinance, 2006 — Section 17
High Courts29 Mar 1961

The State Vs Sadhu Singh

Punjab And Haryana At Chandigarh · AIR 1962 P&H 548 : (1961) 2 ILR (P&H) 803

Criminal Procedure Code, 1898 (CrPC) — Section 103Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts20 Mar 1961Dismissed

Shangara Singh and Others Vs Jagat Singh and Others

Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 745

Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19, 19(2), 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 102