High Courts28 Dec 1951Allowed
Shiv Devi Vs Kidar Nath and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 280
Court Fees Act, 1870 — Article 17, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1951
263 judgments · page 1 of 14
High Courts28 Dec 1951Dismissed
Lakhshmi Narain Vs Bharat Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 200
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8, 9
High Courts24 Dec 1951Dismissed
K.R. Rama Iyer Vs The State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0019
Constitution of India, 1950 — Article 226, 228, 309, 310, 311
High Courts24 Dec 1951
Man Singh Vs State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0012
Penal Code, 1860 (IPC) — Section 353Preventive Detention Act, 1950 — Section 3
High Courts24 Dec 1951
Saligram etc. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · AIR 1952 P&H 270
Excess Profits Tax Act, 1940 — Section 10A(1)Income Tax Act, 1922 — Section 66(5)
High Courts20 Dec 1951Dismissed
Girdhari Lal Vs Krishan Datt
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts20 Dec 1951Allowed
Sutlej Cotton Mills Ltd. Vs Dr. Ranjit Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 263
Contract Act, 1872 — Section 188
High Courts20 Dec 1951Dismissed
Bhag Singh Vs Mt. Santi
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0005
Transfer of Property Act, 1882 — Section 91, 92
High Courts19 Dec 1951
Steel and General Mills Co. Ltd. Vs General Accident, Fire and Life Assurance Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 229
Displaced Persons (Institution of Suits) Act, 1948 — Section 3
High Courts14 Dec 1951
Basant Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 173
Penal Code, 1860 (IPC) — Section 302, 325
High Courts13 Dec 1951Allowed
Sajjan Singh Vs The State
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0002
Penal Code, 1860 (IPC) — Section 302, 392
High Courts11 Dec 1951
Gurbax Singh and Others Vs Natha Singh and Others
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Dec 1951Dismissed
Kehar Singh Vs Jangir Singh
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0006
Registration Act, 1908 — Section 60
High Courts10 Dec 1951Allowed
Gajjan Singh Vs S. Zorawar Singh
Punjab And Haryana At Chandigarh · (1951) 12 P&H CK 0001
Punjab Tenancy Act, 1887 — Section 5, 59, 59(3), 60
High Courts07 Dec 1951Dismissed
Pahra Singh and Others Vs Mt. Basant Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 175
High Courts07 Dec 1951Dismissed
T.N. Swami Vs Amar Nath Harjai
Punjab And Haryana At Chandigarh · AIR 1952 P&H 196
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts05 Dec 1951Allowed
Narain Singh and Another Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 110
Transfer of Property Act, 1882 — Section 55
High Courts30 Nov 1951Dismissed
Amar Nath and another Vs Munshi Ram and others
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0041
High Courts30 Nov 1951
Sobha Ram Vs Kashmiri Lal
Punjab And Haryana At Chandigarh · AIR 1953 P&H 155
Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(4)Penal Code, 1860 (IPC) — Section 342, 354, 376, 511
High Courts30 Nov 1951
Watkins Mayor and Co. Vs Registrar of Trade Marks, Bombay and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 266
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Trade Marks Act, 1940 — Section 46, 72