High Courts21 Nov 1951
T. N. SWAMI AND CO. Vs COMMISSIONER OF Income Tax, DELHI.
Punjab And Haryana At Chandigarh · (1952) 21 ITR 487
Income Tax Act, 1961 — Section 66, 66(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1951
283 judgments · page 3 of 15
High Courts21 Nov 1951Dismissed
Raj Kumar and Others Vs Mutsaddi Lal and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 190
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8
High Courts20 Nov 1951
Punjab National Bank Limited Vs A.N. Sen and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 134
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7Industrial Disputes (Central) Rules, 1957 — Rule 3
High Courts20 Nov 1951Dismissed
S. Summan Singh Vs National City Bank of New York, Bombay
Punjab And Haryana At Chandigarh · AIR 1952 P&H 172
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts19 Nov 1951Allowed
Gurmit Singh Vs Labhu Ram
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts16 Nov 1951
Om Parkash Vs Executive Officer, Patiala
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0038
Punjab Municipal Act, 1911 — Section 81
High Courts16 Nov 1951Allowed
Punjab and Sindh Bank Ltd., Ludhiana Vs Mohd. Yakub and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 151
Administration of Evacuee Property Act, 1950 — Section 46East Punjab Evacuees (Administration of Property) Act, 1947 — Section 17, 8
High Courts16 Nov 1951Dismissed
Sunder Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 406
Preventive Detention Act, 1950 — Section 11, 3, 7
High Courts15 Nov 1951Allowed
P.C. Khanna Vs L. Malak Ram
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0025
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9(1)
High Courts14 Nov 1951Allowed
Amar Singh Vs Jangir Singh
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0037
High Courts14 Nov 1951Allowed
Firm Jawala Sahai Vs Firm Durgarsi Lal Har Lal
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts14 Nov 1951Dismissed
Kapur Singh Vs Isher Singh
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0023
High Courts12 Nov 1951Allowed
Mohammad Ismail Vs Hakim Syed Hussain and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 298
Transfer of Property Act, 1882 — Section 55
High Courts12 Nov 1951Partly Allowed
Hari Kishan Dass Vs Rajeshwar Parshad and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 165 : (1952) 54 PLR 158
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts12 Nov 1951Allowed
Siri Ram Vs Bishan Singh and another
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0001
High Courts06 Nov 1951Dismissed
Giani Hira Singh Vs Mt. Indi and others
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0039
High Courts06 Nov 1951Dismissed
Har Parshad and Another Vs Prem Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 138
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts05 Nov 1951Dismissed
Jagan Nath Shiv Ram Vs The Punjab State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 124
Preventive Detention Act, 1950 — Section 3, 3(1)
High Courts02 Nov 1951
The State Vs Harbans Lal
Punjab And Haryana At Chandigarh · (1951) 11 P&H CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts26 Oct 1951Dismissed
Hans Raj Salig Ram Vs L. Niranjan Lal
Punjab And Haryana At Chandigarh · AIR 1952 P&H 159
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 38, 47, 96Punjab Urban Rent Restriction Act, 1941 — Section 10, 13, 15, 2