High Courts25 Oct 1951Allowed
Lal Singh and Others Vs Sundar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 290
Limitation Act, 1908 — Article 142 , 144
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1951
283 judgments · page 4 of 15
High Courts24 Oct 1951Dismissed
Karora Singh and others Vs Babu Ram
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0018
High Courts23 Oct 1951
Sital Parshad Vs State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 349
Preventive Detention Act, 1950 — Section 11
High Courts19 Oct 1951
Gordhan Das, Baldev Das Vs The Governor General in Council
Punjab And Haryana At Chandigarh · AIR 1952 P&H 103 : (1952) 54 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 134
High Courts18 Oct 1951Allowed
Bhajna Vs Supdt., Central Jail, Patiala
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0019
Penal Code, 1860 (IPC) — Section 323, 325, 335
High Courts18 Oct 1951Allowed
Charan Das and Sons Vs Harbhajan Singh-Hardit Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 109
Arbitration Act, 1940 — Section 34
High Courts18 Oct 1951Dismissed
Mohar Singh Vs Rehabilitation Minister and others
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0008
Constitution of India, 1950 — Article 226
High Courts17 Oct 1951Allowed
Sh. Koklan Devi Vs Maharaj Kishan and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 107 , 108
High Courts16 Oct 1951
Dalip Singh and Others Vs The First National Bank Ltd.
Punjab And Haryana At Chandigarh · AIR 1952 P&H 158 : (1952) 22 CompCas 157
Banking Companies Act, 1949 — Section 162, 271, 38(1)Companies Act, 1913 — Section 153General Clauses Act, 1897 — Section 6
High Courts15 Oct 1951
Gurbax Rai Vs Man Singh
Punjab And Haryana At Chandigarh · AIR 1952 P&H 155
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 38
High Courts15 Oct 1951
Gurdwara Anandpur Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 122
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Constitution of India, 1950 — Article 227
High Courts15 Oct 1951Allowed
Ladli Parshad Vs J.C. Chandiok
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts12 Oct 1951
State Vs Sadhu Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 64
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 341, 342, 392
High Courts04 Oct 1951Dismissed
Mangal Singh Vs Court of Wards
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0020
High Courts04 Oct 1951
COMMISSIONER OF INCOME TAX, DELHI Vs PUNJAB NATIONAL BANK, LIMITED, DELHI.
Punjab And Haryana At Chandigarh · (1952) 21 ITR 526
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts04 Oct 1951
Commissioner of Income Tax Vs Punjab National Bank, Limited
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts01 Oct 1951
Sadh Ram and others Vs Rulia Ram
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0014
Constitution of India, 1950 — Article 19, 19(1)(f), 228
High Courts01 Oct 1951Dismissed
Rulia Ram Vs Sadh Ram and another
Punjab And Haryana At Chandigarh · (1951) 10 P&H CK 0001
Land Alienation Act, 1939 — Section 4
High Courts28 Sept 1951Allowed
Mt. Ido Vs Gainda Singh, Sobha Singh
Punjab And Haryana At Chandigarh · (1951) 09 P&H CK 0022
Penal Code, 1860 (IPC) — Section 182, 302, 409, 448