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Punjab And Haryana At Chandigarh judgments, 1951

283 judgments · page 6 of 15

High Courts04 Sept 1951Dismissed

Hans Raj Vs Mat Ram and Others

Punjab And Haryana At Chandigarh · AIR 1952 P&H 181

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 102, 103Transfer of Property Act, 1882 — Section 58
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High Courts21 Aug 1951Dismissed

Sunder Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1952 P&H 51

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 252, 526, 561AEssential Supplies (Temporary Powers) Act, 1946 — Section 3(2), 7
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High Courts01 Aug 1951Dismissed

Faqiria Vs Kalu Mal

Punjab And Haryana At Chandigarh · AIR 1952 P&H 52

Civil Procedure Code, 1908 (CPC) — Section 100, 101Punjab Laws Act, 1872 — Section 6Transfer of Property Act, 1882 — Section 111, 117
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