High Courts15 Dec 1983

S.K. Nair Vs State of Punjab

Punjab And Haryana At Chandigarh · (1984) CriLJ 1090 : (1984) 2 ILR (P&H) 199

Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Dec 1983

Vijay Kumar Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (1984) 17 TAXMAN 202

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 273A, 276C, 277, 279(1A)Penal Code, 1860 (IPC) — Section 193, 196