High Courts13 Jan 1983
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1971 P&H 317 : (1983) 1 RCR(Criminal) 121
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 45 of 46
High Courts13 Jan 1983Dismissed
Major Singh and others Vs Niranjan Singh and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jan 1983
Bajinder Singh and another Vs The Assistant Collector Ist Grade, Guhla, Distt. Kurukshetra and others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 333
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts13 Jan 1983Allowed
Gopi Nath and Sons Vs Shri H.B. Gandhi, Excise and Taxation Officer-Cum-Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1983) 54 STC 211
Haryana General Sales Tax Act, 1973 — Section 28(2)
High Courts12 Jan 1983Dismissed
Smt. Pushpa Wati Vs Sh. Kundan Lal and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0063
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jan 1983
Hazura Singh Vs Munsha Singh
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 118 : (1983) PLJ 138 : (1985) RRR 399
High Courts12 Jan 1983
Shiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 53
High Courts12 Jan 1983
Harbans Lal Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1983) PLJ 180 : (1986) RRR 464
High Courts11 Jan 1983
Jagdish Lal Behal and Others Vs The State
Punjab And Haryana At Chandigarh · (1983) CriLJ 956 : (1983) 1 RCR(Criminal) 46
Constitution of India, 1950 — Article 52, 53, 77Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts11 Jan 1983
Taxation Bar Association Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1983) 141 ITR 82 : (1983) 13 TAXMAN 338
Income Tax Act, 1961 — Section 288(2)Income Tax Rules, 1962 — Rule 51
High Courts11 Jan 1983
Sohan Lal Vs State
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 57
High Courts11 Jan 1983
Jasminder Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) AICLR 17 : (1983) 1 RCR(Criminal) 36
High Courts11 Jan 1983
Gahar Singh and anr. Vs Nand Ram and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 333
High Courts10 Jan 1983Allowed
M/s Lal Chand Balwant Rai and others Vs M/s Harnarain Dass Gharsi Ram and another
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Jan 1983
Gian Singh and Others Vs Secretary to Government, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 229
Constitution of India, 1950 — Article 14Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 87
High Courts10 Jan 1983
Sadhu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 272
High Courts10 Jan 1983Allowed
Amloh Bus Service and Others Vs Joginder Kaur and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 534
High Courts10 Jan 1983Dismissed
Ram Kumar and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 430
Punjab Police Rules, 1934 — Rule 13.7, 13.8, 13.8(2)
High Courts07 Jan 1983
Inder Singh Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 122 : (1983) PLJ 280 : (1986) RRR 468
High Courts06 Jan 1983Allowed
Smt. Deep Kaur Vs Shri Ravi Kumar Aggarwal
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0075
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7