High Courts06 Jan 1983
Amarjit Singh Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 46 of 46
High Courts06 Jan 1983
State of Punjab Vs Mohan Lal S/o Dharam Chand
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 72
High Courts06 Jan 1983
Jangir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 480 : (1983) 1 RCR(Criminal) 479
High Courts06 Jan 1983
George Masih alias Bulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CurLJ 248 : (1983) 1 RCR(Criminal) 111
High Courts06 Jan 1983
S.P. Mohan Singh Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1983) 34 CTR 277 : (1983) 141 ITR 440
Income Tax Act, 1961 — Section 143(2), 147, 271(1)
High Courts06 Jan 1983Allowed
Hukam Chand Vs The Financial Commissioner, Haryana Chandigarh and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0008
High Courts05 Jan 1983
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 209 : (1983) CurLJ 232 : (1983) 1 RCR(Criminal) 144
High Courts05 Jan 1983
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 146
High Courts04 Jan 1983
Ram Piara Comrade Vs High Court of Punjab and Haryana
Punjab And Haryana At Chandigarh · (1984) CriLJ 1311
Constitution of India, 1950 — Article 129, 215, 302Contempt of Courts Act, 1971 — Section 1, 10, 11, 12, 13Criminal Procedure Code, 1973 (CrPC) — Section 71
High Courts04 Jan 1983Allowed
Nirmal Singh and Another Vs Gurcharan Kaur and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 744
High Courts04 Jan 1983
State of Punjab Vs L.D.Grover
Punjab And Haryana At Chandigarh · (1983) CurLJ 166 : (1983) 1 RCR(Criminal) 91
High Courts04 Jan 1983
Pradip Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 88
High Courts03 Jan 1983
Gulshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 61
High Courts03 Jan 1983
Surat Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 118
High Courts03 Jan 1983
BACHITTAR SINGH Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1984) 39 CTR 312
Income Tax Act, 1961 — Section 256(1)