High Courts20 Jan 1983
Pritam Singh Vs Rajinder Kaur
Punjab And Haryana At Chandigarh · AIR 1983 P&H 239
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1983
915 judgments · page 44 of 46
High Courts20 Jan 1983
Mohinder Singh Deol and anr. Vs Gurminder Kaur Deol
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 65
High Courts19 Jan 1983
Tarlok Singh Vs State of Punjab through the Secretary to Government Punjab, Home Department, Chandigarh
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 209
High Courts18 Jan 1983Allowed
The General Manager, Northern Railway, New Delhi Vs The Presiding Officer, Central Government, Labour Court, Jullundur and another
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0077
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts18 Jan 1983
Madan Lal Vs Santosh Kumari and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 440
Hindu Marriage Act, 1955 — Section 13, 24, 28
High Courts18 Jan 1983Allowed
Madan Lal Vs Santosh Kumari and another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 440
Hindu Marriage Act, 1955 — Section 24
High Courts18 Jan 1983Allowed
Smt. Ram Rakhi Devi and others Vs Sh. Kumar Kohli and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0002
High Courts17 Jan 1983Allowed
Jagir Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0070
Land Acquisition Act, 1894 — Section 4
High Courts17 Jan 1983Dismissed
Ashok Kumar Sharma Vs Smt. Kanta alias Sham Wati
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0061
High Courts17 Jan 1983
Shingara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 214
High Courts17 Jan 1983
Pushpinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 19 : (1983) 1 RCR(Criminal) 331
High Courts16 Jan 1983
State of Punjab Vs Gurnam Kaur and another
Punjab And Haryana At Chandigarh · (1984) PLJ 389 : (1984) RRR 12
High Courts14 Jan 1983Allowed
Joban Singh Vs Thakar Singh and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0071
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44
High Courts14 Jan 1983
Sada Nand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 167
High Courts13 Jan 1983Dismissed
Sh. Baru Ram Vs The Labour Officer acting as Commissioner under the Workmen's Compensation Act, Sonepat and others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0078
High Courts13 Jan 1983
Bajinder Singh and Another Vs The Assistant Collector and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 333
Constitution of India, 1950 — Article 14, 329(A)Punjab Village Common Lands (Regulation) Act, 1961 — Section 13Punjab Village Common Lands (Regulation) Act, 1981 — Section 13(A) , 13(A)(3)
High Courts13 Jan 1983Dismissed
Baru Ram Vs Labour Officer and Others
Punjab And Haryana At Chandigarh · (1983) 01 P&H CK 0066
Workmens Compensation Act, 1923 — Section 10A, 10A(1), 30, 4A, 4A(3)
High Courts13 Jan 1983
Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 161
High Courts13 Jan 1983
Ramesh Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 14 : (1983) 1 RCR(Criminal) 208
High Courts13 Jan 1983
Shiv Narain and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 424 : (1983) PLJ 314 : (1984) RRR 432