Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 11, 15, 5, 5(1)(2), 6(2)

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High Courts24 Jan 1983

Nachhattar Singh and ors Vs Gurinder Singh and ors.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 493

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High Courts24 Jan 1983

Court on its own motion Vs S.I.Ram Kumar, under-trial (lodged in Sub Jail, Sirsa) and ors.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 203

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High Courts21 Jan 1983

AERO ENGINEERING WORKS Vs COMMISSIONER OF INCOME TAX.

Punjab And Haryana At Chandigarh · (1983) 34 CTR 276

Income Tax Act, 1961 — Section 256(2)

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High Courts21 Jan 1983

Rattan Lal Nagori Vs Bahl Chand and ors.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 51

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High Courts21 Jan 1983

Siri Chand and Others Vs Nathi

Punjab And Haryana At Chandigarh · AIR 1983 P&H 171 : (1983) 1 ILR (P&H) 455 : (1983) 1 RCR(Rent) 656

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 21Transfer of Property Act, 1882 — Section 1, 59

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High Courts21 Jan 1983

Kali Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) AICLR 10

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High Courts21 Jan 1983

Charanjit Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) AICLR 27

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High Courts21 Jan 1983

Harish Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 532

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High Courts21 Jan 1983

Lal Chand Vs State

Punjab And Haryana At Chandigarh · (1983) AICLR 182 : (1983) 1 RCR(Criminal) 405

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High Courts21 Jan 1983

Arjan Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) AICLR 57

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High Courts20 Jan 1983Dismissed

Oriental Fire and General Insurance Co. Limited Vs Harbans Kaur and Others

Punjab And Haryana At Chandigarh · (1986) 59 CompCas 25

Motor Vehicles Act, 1939 — Section 102, 96

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