High Courts14 Feb 1983

Rameshwar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1984) CriLJ 786 : (1983) 1 RCR(Criminal) 286

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 450, 511