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Punjab And Haryana At Chandigarh judgments, 1983

915 judgments · page 40 of 46

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High Courts23 Feb 1983

Gian Singh Vs Paramjit Kaur and anr.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 222

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High Courts23 Feb 1983

Dina Nath Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 345

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High Courts22 Feb 1983Dismissed

M/s Northern India Caterers Pvt. Ltd. Vs The District Judge, Chandigarh and others

Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0064

Constitution of India, 1950 — Article 14
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High Courts22 Feb 1983

Pal Chander Gupta Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 225

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High Courts22 Feb 1983

Kishno and others Vs Gurdit Singh and another

Punjab And Haryana At Chandigarh · (1983) CurLJ 331 : (1988) PLJ 222 : (1988) 2 RRR 313

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High Courts22 Feb 1983

Vinod Sood Vs Panjab University and others

Punjab And Haryana At Chandigarh · (1983) PLJ 302 : (1984) RRR 134

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High Courts22 Feb 1983Dismissed

Goverdhan Lal Vs Smt. Santosh Kumari and others

Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0009

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High Courts22 Feb 1983Dismissed

Karnail Singh Vs Pala Singh and another

Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0007

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High Courts21 Feb 1983

Pargat Singh and anr. Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 336

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High Courts18 Feb 1983

State and Sh.K.K.Chopra, Asstt.Collector Customs, Amritsar Vs Yashvir Gupta, Proprietor, M/s.Vir Watch Co.outside Nehru Gate, Batala

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 344

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High Courts17 Feb 1983Dismissed

Sabup Chand and Others Vs Satish Kumar and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 501

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High Courts17 Feb 1983

Paragaon Utility Financiers Pvt. Ltd. Vs Punjab Iron and Steel Co. Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1985) 57 CompCas 738

Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 155
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High Courts17 Feb 1983

Raj Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 641

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High Courts17 Feb 1983

Kunti wife of Rajiv Aggarwal and anr. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 387

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High Courts17 Feb 1983

Iqbal Singh Vs Sadhu Singh etc.

Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 255

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High Courts17 Feb 1983

Commissioner of Income Tax (Central) Vs Shiv Parshad

Punjab And Haryana At Chandigarh · (1983) 35 CTR 165 : (1984) 146 ITR 397

Income Tax Act, 1961 — Section 256(1), 256(2), 64(1)
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High Courts16 Feb 1983

Subash Chander Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 283

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High Courts16 Feb 1983

Gurdial Chand and ors. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 318

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High Courts16 Feb 1983Dismissed

Haryana State Electricity Board Vs Controlling Authority and Deputy Labour Commissioner and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 497

Payment of Gratuity Act, 1972 — Section 1(3)Punjab Shops and Commercial Establishments Act, 1958 — Section 3
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High Courts15 Feb 1983

Jassa Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 406

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