High Courts31 Dec 2024Dismissed
Gurwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1264
Constitution Of India, 1950 - Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 1 of 29
High Courts27 Dec 2024Disposed Of
Anuradha And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1265
Constitution Of India, 1950 - Article 226
High Courts26 Dec 2024Disposed Of
Sapana Rathaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1266
Constitution Of India, 1950 - Article 226
High Courts24 Dec 2024Disposed Of
Gourav and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1270
Constitution Of India, 1950 - Article 226, 227
High Courts23 Dec 2024Disposed Of
Kiranjit Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1269
Constitution Of India, 1950 - Article 21
High Courts20 Dec 2024Disposed Of
Satnam Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1271
Constitution Of India, 1950 - Article 226, 227
High Courts20 Dec 2024Disposed Of
Sarabjeet Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1268
Constitution Of India, 1950 - Article 226
High Courts19 Dec 2024Disposed Of
Kamal Kishore Aggarwal Vs Rajesh Kumar Aggarwal and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1273
Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 21, 29(A)
High Courts19 Dec 2024Disposed Of
Mehak Sharma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1267
Constitution Of India, 1950 - Article 226, 227
High Courts17 Dec 2024Disposed Of
Pragati Infra & Engineering LLP Vs Curation Tech Private Limited
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1272
Arbitration and Conciliation Act, 1996 - Section 11(6), 12, 29(A)
High Courts16 Dec 2024Disposed Of
Manu Prem Bhasin Vs Rashi Manu Bhasin and another
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1261
Code of Criminal Procedure, 1973 - Section 125
High Courts13 Dec 2024Disposed Of
Karanbeer Singh @ Karandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1263
Indian Penal Code, 1860 - Section 307, 452, 324, 323, 148, 149, 201Arms Act, 1959 - Section 25, 27
High Courts12 Dec 2024Dismissed
Sukhm Infrastructure Pvt. Ltd. and another Vs Harshdeep Singh Nat and another
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1262
Constitution Of India, 1950 - Article 227Real Estate (Regulation and Development), Act 2016 - Section 43, 63
High Courts11 Dec 2024Disposed Of
Alino K Zhimo and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1260
Indian Penal Code, 1860 - Section 419, 420, 467, 468, 471, 120(B), 66(C), 66(D)
High Courts10 Dec 2024Disposed Of
Food Corporation Of India Vs Regional Provident Fund Commissioner, Punjab Region And Others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1256
Constitution Of India, 1950 - Article 226, 227Employees Provident Fund and Misc. Provisions Act, 1952 - Section 7(A)
High Courts09 Dec 2024Disposed Of
Indraj Vs Presiding Officer, Industrial Tribunal-cum-Labour Court, Rohtak and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1259
Industrial Disputes Act, 1947 - Section 25(f), 25(g), 25(h)
High Courts04 Dec 2024Disposed Of
Geeta Devi And Ors Vs Meena Garg And Anr
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1257
Motor Vehicles Act, 1988 - Section 166
High Courts03 Dec 2024Disposed Of
Taslim Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1258
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 436, 342, 307, 302, 34
High Courts02 Dec 2024Dismissed
Manjeet Vs State of Haryana
Punjab And Haryana At Chandigarh · (2024) 12 P&H CK 1255
Code of Criminal Procedure, 1973 - Section 319
High Courts29 Nov 2024Disposed Of
Bimaldeep Singh Vs Guru Nanak Dev University Amritsar
Punjab And Haryana At Chandigarh · (2024) 11 P&H CK 1318