Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 25, 29, 37, 37(1)(b)(ii

Read judgment

High Courts08 Jan 2024Allowed

Sandeep Kumar @ Karua Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 379, 379B, 411, 454

Read judgment

High Courts08 Jan 2024Disposed Of

Priyanka And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0019

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts05 Jan 2024Disposed Of

Phoolwati And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0009

Read judgment

High Courts05 Jan 2024Disposed Of

Arshdeep And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0008

Read judgment

High Courts05 Jan 2024Disposed Of

Neha And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0007

Read judgment

High Courts04 Jan 2024Disposed Of

Prem Singh @ Rajdeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0006

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 323, 341, 506

Read judgment

High Courts04 Jan 2024Disposed Of

Pardeep Singh & Anr Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0004

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 427, 458, 506

Read judgment

High Courts04 Jan 2024Disposed Of

Mandeep Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0002

Read judgment

High Courts04 Jan 2024Disposed Of

Kiratpreet Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0001

Read judgment