High Courts25 Jan 2024Disposed Of
Lovejot Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0053
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 27 of 29
High Courts25 Jan 2024Disposed Of
Naseema And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0052
High Courts25 Jan 2024Disposed Of
Pooja Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0051
High Courts25 Jan 2024Disposed Of
Tamanna Rani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0050
High Courts25 Jan 2024Disposed Of
Jaspreet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0049
High Courts24 Jan 2024Disposed Of
Monu Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0057
Constitution Of India, 1950 — Article 226, 227
High Courts24 Jan 2024Disposed Of
Suresh Kumar Soni Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0056
Constitution Of India, 1950 — Article 226, 227
High Courts24 Jan 2024
Sushil Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0055
Constitution Of India, 1950 — Article 226, 227
High Courts24 Jan 2024Partly Allowed
Suresh Kumar Vs Haryana Vidyut Prasaran Nigam (Hvpn) And Ors
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0054
Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2024Disposed Of
Pradeep Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0062
Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2024Dismissed
Ajay Pattar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0061
Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2024Disposed Of
Raj Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0060
Constitution Of India, 1950 — Article 226, 227
High Courts23 Jan 2024Disposed Of
Ashok Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0059
Constitution Of India, 1950 — Article 226, 227
High Courts22 Jan 2024Disposed Of
Ritik Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0077
High Courts22 Jan 2024Disposed Of
Pallavi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0076
High Courts19 Jan 2024Disposed Of
Mahikpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0038
High Courts19 Jan 2024Allowed
Amandeep Singh @ Aman Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0037
High Courts19 Jan 2024Dismissed
Raju Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0035
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2024Disposed Of
Pawanesh Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0044
Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 66
High Courts18 Jan 2024Allowed
Surender Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 01 P&H CK 0043
Code Of Criminal Procedure, 1973 — Section 438(2)