High Courts02 Feb 2024Disposed Of
Paramjeet And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0109
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2024
574 judgments · page 25 of 29
High Courts02 Feb 2024Disposed Of
Chetan Dhamija Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0108
Code Of Civil Procedure, 1908 — Section 151
High Courts02 Feb 2024Dismissed
Jagsir Singh Vs Appellate Tribunal-Cum-District Magistrate Sangrur And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0106
Constitution Of India, 1950 — Article 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5(2), 23
High Courts02 Feb 2024Allowed
Kayum Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0105
Code Of Criminal Procedure, 1973 — Section 167(2), 173, 173(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 36(A)(4)
High Courts02 Feb 2024Disposed Of
Avtar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0045
Constitution Of India, 1950 — Article 226, 227
High Courts02 Feb 2024Allowed
Inspector Surjit Singh No.64/Pr (Retd) Vs State Of Punjab And Other
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0044
Constitution Of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 16.28Punjab Civil Service Rules, Volume I — Rule 2.2
High Courts02 Feb 2024Disposed Of
Dara Singh Sheenh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0043
Indian Penal Code, 1860 — Section 34, 323, 341, 506
High Courts02 Feb 2024Disposed Of
Des Raj Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0041
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 188Disaster Management Act, 2005 — Section 51
High Courts02 Feb 2024Allowed
Lovepreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts02 Feb 2024Allowed
Kattar Singh @ Baba Kattar @ Ikatar Singh @ Sikatar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0002
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 21C, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 21, 21(c), 22, 27, 27AA, 28, 29, 37, 37, 37(1)(b)(ii)
High Courts02 Feb 2024Disposed Of
Anjali And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0001
High Courts01 Feb 2024Dismissed
Rajender Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0103
Indian Penal Code, 1860 — Section 34, 120(B), 147, 148, 149, 307, 323, 324, 325, 326, 341, 380, 457, 506Code Of Criminal Procedure, 1973 — Section 173(2), 320, 482
High Courts01 Feb 2024Dismissed
Neeraj Saini Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 302, 304
High Courts01 Feb 2024Allowed
Lovepreet Singh @ Lovi Vs Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25, 54, 59
High Courts01 Feb 2024Disposed Of
Nirmal Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0100
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts01 Feb 2024Disposed Of
Ravi Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0099
Constitution Of India, 1950 — Article 226, 227
High Courts01 Feb 2024Disposed Of
Harbans Singh Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0039
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2024Disposed Of
Goldy Virdi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0038
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2024Disposed Of
Daljit Singh @ Daljit Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0036
Prevention Of Corruption Act, 1988 — Section 7
High Courts01 Feb 2024Disposed Of
Bhagwan Dass Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2024) 02 P&H CK 0010
Constitution Of India, 1950 — Article 226