Punjab And Haryana At Chandigarh Judgments 1962

High Courts31 Dec 1962

Shri Jhabar Mal Chokhani Vs Shri Jinendra Pershad

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0048

Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 13(1)(b)(ii), 13(1)(k), 14Delhi Rent Control Act, 1958 — Section 14, 57, 57(2)General Clauses Act, 1897 — Section 6

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High Courts31 Dec 1962Dismissed

Municipal Committee Vs Niranjan Lal

Punjab And Haryana At Chandigarh · (1963) 65 PLR 466

Punjab Municipal Act, 1911 — Section 61, 61(1), 61(2), 71, 97

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High Courts31 Dec 1962Dismissed

Municipal Committee, Panipat Vs Niranjan Lal

Punjab And Haryana At Chandigarh · (1963) 65 PLR 466

Punjab Municipal Act, 1911 — Section 61, 61(2), 71, 97, 97(2)

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High Courts28 Dec 1962Dismissed

Swaya Mal Sant Ram and Another Vs The Punjab Financial Corporation and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 555 : (1963) 1 ILR (P&H) 840

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4State Financial Corporations Act, 1951 — Section 31, 32, 46B

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High Courts27 Dec 1962

National Bell Co. Vs Metal Goods Mfg. Co. (Pvt.) Ltd. and Another

Punjab And Haryana At Chandigarh · AIR 1964 P&H 77 : (1963) 2 ILR (P&H) 62

Trade and Merchandise Marks Act, 1958 — Section 107, 11, 112(2), 2(2), 31(2)Trade and Merchandise Marks Rules, 1959 — Rule 2 , 3, 4

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High Courts26 Dec 1962Dismissed

Pooran Chand and another Vs Malik Mukhbain Singh

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0049

Administration of Evacuee Property Act, 1950 — Section 12

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High Courts21 Dec 1962Dismissed

Mohar Singh Vs Mool Chand

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0003

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29

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High Courts20 Dec 1962Dismissed

Vir Vikram Parkash Vs Chitru and Others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 52

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High Courts20 Dec 1962Dismissed

Bhagirath and another Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0034

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 10A, 10A(c), 19B

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High Courts19 Dec 1962Allowed

State of Punjab Vs Ram Parshad Ram Parshad Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1963 P&H 345

Bank of Patiala (Staff) Rules, 1954 — Rule 27Bank of Patiala Regulation and Management Order, 1954 — Rule 30Constitution of India, 1950 — Article 166, 238, 309, 311, 313

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High Courts19 Dec 1962Dismissed

Gopal Chand Bhalla Vs Gobind Sarup and Another

Punjab And Haryana At Chandigarh · AIR 1963 P&H 363 : (1963) 2 ILR (P&H) 43

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), 100, 48(1)

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High Courts19 Dec 1962Dismissed

Daulat Ram and Others Vs Municipal Committee, Tankanwali and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 367 : (1963) 2 ILR (P&H) 36

Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 242(1)

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High Courts19 Dec 1962Dismissed

State of Punjab Vs Ram Parshad

Punjab And Haryana At Chandigarh · (1963) 1 ILR (P&H) 621

Bank of Patiala (Staff) Rules, 1954 — Rule 27, 4, 5, 6, 7Constitution of India, 1950 — Article 13, 14, 16, 166, 238Patiala State Regulations — Regulation 9

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High Courts18 Dec 1962Dismissed

Mst. Bachni Vs Kartar Singh and Others

Punjab And Haryana At Chandigarh · AIR 1963 P&H 376

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4

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High Courts18 Dec 1962Dismissed

Shrimati Charan Kaur Vs Hari Singh

Punjab And Haryana At Chandigarh · (1962) 12 P&H CK 0009

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts17 Dec 1962Dismissed

O.P. Kathpalia Vs Lakhmir Singh and Others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 257 : (1963) 65 PLR 438

Delhi and Ajmer Rent Control Act, 1952 — Section 11, 35, 8

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High Courts17 Dec 1962Dismissed

O.P. Kathpalia Vs S. Lakhmir Singh and others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 257 : (1963) 65 PLR 438

Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 11, 13, 13(2), 13(5), 34Limitation Act, 1963 — Section 5

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High Courts17 Dec 1962Dismissed

Kewal Krishan Vs Government of India and Another

Punjab And Haryana At Chandigarh · AIR 1963 P&H 246 : (1963) 1 ILR (P&H) 836

Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 30

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High Courts17 Dec 1962Dismissed

The Management of The Postal and R.M.S. Co-operative Thrift and Credit Society Ltd. Vs The Workmen of The Postal and R.M.S., Co-operative Thrift and Credit Society Ltd. and Others

Punjab And Haryana At Chandigarh · (1963) 2 ILR (P&H) 28

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 7

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High Courts17 Dec 1962

New India Assurance Co. Ltd. Another Vs Punjab Roadways and Others

Punjab And Haryana At Chandigarh · AIR 1964 P&H 235 : (1964) 1 ILR (P&H) 349 : (1964) 66 PLR 156

Central Motor Vehicles Rules, 1989 — Rule 6 , 7Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 75, 76, 77, 78Limitation Act, 1963 — Section 22, 29, 5

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Punjab And Haryana At Chandigarh judgments, 1962