COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1962

389 judgments · page 19 of 20

High Courts22 Jan 1962

Basti Vs Jai Chand and Others

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 290

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 13Evidence Act, 1872 — Section 101, 102, 103, 106Punjab Security of Land Tenures (Amendment) Act, 1957 — Section 17, 3

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High Courts22 Jan 1962

State of Punjab and Others Vs Malout Transport Company (Private) Ltd.

Punjab And Haryana At Chandigarh · (1963) 2 LLJ 40

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 39Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17

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High Courts19 Jan 1962

Cantonment Board, Ambala Vs Lachhman Das Hari Ram and Another

Punjab And Haryana At Chandigarh · AIR 1962 P&H 490 : (1962) 2 ILR (P&H) 439

Cantonments Act, 1924 — Section 84Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 10

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High Courts19 Jan 1962

Durga Dass and Others Vs Baru Ram and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 417

Limitation Act, 1963 — Section 5

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High Courts18 Jan 1962Allowed

Messrs. Vemco Laboratories, Bhatinda Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0047

Constitution of India, 1950 — Article 226

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High Courts18 Jan 1962

HINDUSTAN SUGAR MILLS LIMITED Vs UNION OF INDIA AND OTHERS

Punjab And Haryana At Chandigarh · (1962) 46 ITR 185

Constitution of India, 1950 — Article 226, 227

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High Courts18 Jan 1962Allowed

Harnam Singh and Another Vs Swaran Singh and Another

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 111 : (1962) 64 PLR 446

Sikh Gurdwaras Act, 1925 — Section 142

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High Courts17 Jan 1962Allowed

Karson Agency (India) and Another Vs Bhajan Singh Hardit Singh and Co.

Punjab And Haryana At Chandigarh · AIR 1963 P&H 120

Limitation Act, 1908 — Article 115, 120

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High Courts17 Jan 1962

Shyam Lal Roshan Lal Vs Punjab State

Punjab And Haryana At Chandigarh · AIR 1962 P&H 496

Constitution of India, 1950 — Article 226

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High Courts15 Jan 1962

Piarey Lal Kapani Vs Basheshar Nath

Punjab And Haryana At Chandigarh · AIR 1962 P&H 276

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13

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High Courts11 Jan 1962Dismissed

Sawan Singh and Others Vs Amar Nath

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0043

Punjab Pre-emption Act, 1913 — Section 15

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High Courts11 Jan 1962

Murid Khan and Others Vs Usman Khan and Others

Punjab And Haryana At Chandigarh · AIR 1962 P&H 475

Transfer of Property Act, 1882 — Section 53

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High Courts11 Jan 1962Dismissed

Blanda and Others Vs Duni Chand Khazana

Punjab And Haryana At Chandigarh · AIR 1963 P&H 34 : (1962) 2 ILR (P&H) 433

Hindu Succession Act, 1956 — Section 14(2)

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High Courts10 Jan 1962Allowed

Gulzar Singh Vs The State

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0044

Sea Customs Act, 1878 — Section 167(81)

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High Courts10 Jan 1962Dismissed

Siri Ram Vs Delhi Cloth and General Mills Company Ltd.

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 280 : (1962) 64 PLR 496

Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14, 17, 18, 18(1), 22

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High Courts10 Jan 1962Dismissed

Dalpat Singh Vs The Registrar, Co-operative Societies Punjab, Jullundur and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0012

Constitution of India, 1950 — Article 226

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High Courts10 Jan 1962Dismissed

Siri Ram Vs Delhi Cloth and General Mills Co. Ltd., Delhi

Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 280 : (1962) 64 PLR 496

Delhi Rent Control Act, 1958 — Section 22

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High Courts09 Jan 1962

Ishwar Chander Ahluwalia Vs Pomilla Ahluwalia

Punjab And Haryana At Chandigarh · AIR 1962 P&H 432

Hindu Marriage Act, 1955 — Section 12, 12(1), 13, 13(1), 23

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High Courts09 Jan 1962Allowed

Mrs. S.P. Sawhney and Others Vs Shrimati Rajeshwari Devi

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0008

Delhi Rent Control Act, 1958 — Section 50(2)

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High Courts08 Jan 1962Allowed

The State of Punjab Vs Muni Lal and Others

Punjab And Haryana At Chandigarh · (1962) 01 P&H CK 0045

Civil Procedure Code, 1908 (CPC) — Section 80

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