High Courts18 Dec 1987Dismissed
Labhu Ram Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0058
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 1 of 48
High Courts18 Dec 1987
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 508 : (1988) 1 RCR(Criminal) 386
High Courts18 Dec 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 249
High Courts18 Dec 1987
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 255
High Courts18 Dec 1987Allowed
Smt. Daljit Kaur and Others Vs Shri Bishan Singh and Another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts17 Dec 1987Allowed
Gian Kaur and Others Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
High Courts16 Dec 1987
Weston Electronics Ltd. Vs Chand Radio and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0051
High Courts16 Dec 1987Allowed
Gurmej Kaur and Another Vs Teja Singh and Another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0050
High Courts16 Dec 1987
Weston Electronics Limited Vs M/s Chand Radio and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0044
High Courts16 Dec 1987Allowed
Prestolite of India Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 70 STC 198
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11
High Courts15 Dec 1987Dismissed
Shmt. Shakuntla Sondhi Vs Sh. Narinder Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 579
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Dec 1987Allowed
Dharam Pal Jain Vs M/s Vijay Kumar Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Dec 1987
Maya Devi and others Vs Om Parkash (deceased) and others
Punjab And Haryana At Chandigarh · (1988) PLJ 242 : (1988) 2 RRR 324
High Courts14 Dec 1987Dismissed
Ranjit Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0056
Stamp Act, 1899 — Section 2(5)
High Courts12 Dec 1987
Bilas Chand Jain Vs The State Bank of India and Others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0059
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts12 Dec 1987Allowed
Amrik Singh (Deceased) Represented by his Legal Heirs Darshan Singh and others Vs Sohan Singh (Deceased) Represnted by his Legal Heirs Gurdev Kaur and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0053
Contract Act, 1872 — Section 207
High Courts11 Dec 1987
Rattan Amol Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 317 : (1988) 1 CurLJ 123
High Courts11 Dec 1987
Mohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 639 : (1988) 1 CurLJ 287
High Courts11 Dec 1987
Sada Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 271
High Courts11 Dec 1987
Kalu Ram and ors. Vs Harish Kumar and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 414