High Courts04 Dec 1987
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 539 : (1988) 2 RCR(Criminal) 647 : (1988) 1 RCR(Criminal) 243
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 3 of 48
High Courts04 Dec 1987Dismissed
Market Committee, Jhabal, Amritsar Vs Manjit Singh and another
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0013
Punjab Agricultural Produce Markets Act, 1961 — Section 42
High Courts04 Dec 1987Dismissed
Deep Chand Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 12 P&H CK 0011
Haryana Municipal Election Rules, 1978 — Rule 58
High Courts03 Dec 1987
Kultar Singh and ors. Vs Nimbo and Ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 171 : (1988) PLJ 493 : (1988) 2 RRR 539
High Courts03 Dec 1987
Chanan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 342
High Courts03 Dec 1987
Gurbachan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 266
High Courts03 Dec 1987
Sohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 252
High Courts03 Dec 1987
Karnail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 269
High Courts03 Dec 1987
Kapur Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 278
High Courts01 Dec 1987
Rattan Amol Singh and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 317 : (1988) 1 CurLJ 123 : (1988) 2 RCR(Criminal) 600 : (1988) 1 RCR(Criminal) 144
High Courts01 Dec 1987
Kulwant Singh alias Chhinda alias Paramjit Singh Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 722 : (1988) 1 RCR(Criminal) 214
High Courts01 Dec 1987
Mandar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 473
High Courts01 Dec 1987
Nathu Ram Vs S.N.Goyal, Director, Panchayats, Haryana, Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 316 : (1988) PLJ 1 : (1988) 2 RRR 428
High Courts01 Dec 1987
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 362
High Courts30 Nov 1987Dismissed
State of Punjab and Another Vs Jagdish Parshad Dresser
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Nov 1987Allowed
Ashwani Kumar Bedi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 132
Constitution of India, 1950 — Article 226
High Courts30 Nov 1987Allowed
Paras Ram and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0024
Constitution of India, 1950 — Article 14
High Courts28 Nov 1987
Gidderbaha Cooperative Marketing-cum-Processing Society Ltd. Gidderbaha Vs Surja Ram
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 404 : (1988) PLJ 164 : (1988) 1 RRR 552
High Courts28 Nov 1987
Jai Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0007
High Courts27 Nov 1987Dismissed
Dharampal and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0093
Constitution of India, 1950 — Article 226