High Courts27 Nov 1987
Lachhman Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 101
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 4 of 48
High Courts27 Nov 1987
Nirbhai Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 176 : (1988) 1 RCR(Criminal) 167
High Courts26 Nov 1987
Karam Singh Vs Ved Parkash and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 237
High Courts26 Nov 1987
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 265
High Courts26 Nov 1987
Gursewak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 1605 : (1988) 93 PLR 14 : (1988) 1 RCR(Criminal) 163
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 302, 34, 379
High Courts25 Nov 1987
Ajay Pal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0049
High Courts24 Nov 1987Dismissed
Amarjit Singh Vs Balbir Kaur @ Raghbir Kaur
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0088
Hindu Marriage Act, 1955 — Section 13
High Courts24 Nov 1987Allowed
Shri Kewal Krishan (Retired Chief Engineer PWD (B. and R.) Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 62
East Punjab Urban Rent Restriction Act, 1949 — Section 2(hh)
High Courts24 Nov 1987Dismissed
Sadha Singh Vs Harnam Singh and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0085
High Courts24 Nov 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 212
High Courts24 Nov 1987
Jagdish Rai and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 202
High Courts24 Nov 1987
Mohinder Singh/detenu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 103
High Courts24 Nov 1987Allowed
Rekha Sharma Vs Shanker Devi and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 55 : (1988) 1 RCR(Rent) 618
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 15(5)
High Courts24 Nov 1987
Subhash Chander Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 147
High Courts24 Nov 1987Dismissed
Krishan Lal Alias Kalla Vs Des Raj Sethi
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 168
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A)
High Courts24 Nov 1987Allowed
Tara Singh Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0022
Succession Act, 1925 — Section 63
High Courts23 Nov 1987
Mukhtiar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 222
High Courts23 Nov 1987
Bheem Sain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 608 : (1988) 1 CurLJ 360 : (1988) 1 RCR(Criminal) 210
High Courts21 Nov 1987
Sunita Rani and Another Vs Haryana School Education Board and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 261
High Courts20 Nov 1987
Phulla Singh and anr. Vs Sulakhan Singh
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 284 : (1988) PLJ 15 : (1988) 1 RRR 539