High Courts20 Nov 1987Allowed
Smt. Suman Lata Aggarwal Vs Union Bank of India and Another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0011
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 5 of 48
High Courts19 Nov 1987
Charat Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 504 : (1988) 2 RCR(Criminal) 642
High Courts19 Nov 1987
Ravel Singh Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) CrLJ 437 : (1988) 1 PLR 369 : (1988) 1 RCR(Criminal) 204
High Courts19 Nov 1987
Joga Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 145
High Courts19 Nov 1987Allowed
The Hindustan Sanitary-Ware and Industries Ltd. (Formerly Hindustan Twyfords Ltd.) Bahadurgarh and another Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0027
Land Acquisition Act, 1894 — Section 18
High Courts19 Nov 1987Dismissed
Universal Woollen Mills-India, Gali Chhapa Khana, Saddar Bazar, Delhi Vs Universal Woollen Mills, Ludhiana
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Nov 1987
Gurmeet Singh Vs Director General & Inspector General of Prisons, Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 325 : (1988) 1 RCR(Criminal) 405
High Courts19 Nov 1987
Yadvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 481 : (1988) 1 RCR(Criminal) 419
High Courts18 Nov 1987
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 173 : (1988) 1 RCR(Criminal) 670
High Courts18 Nov 1987
Daljit Kaur and others Vs Bishan Singh (died) through his legal Representatives Surjit Kaur and others
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 91 : (1988) PLJ 160 : (1988) 1 PLR 261 : (1988) 1 RRR 145
High Courts18 Nov 1987
Jaswinder Singh alias, Jaga Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 486 : (1988) 2 RCR(Criminal) 580
High Courts18 Nov 1987
Nirbhai Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 356
High Courts18 Nov 1987Allowed
The State of Haryana and another Vs Nek Pal and Others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0023
High Courts18 Nov 1987Dismissed
Shri Moti Ram, Dhobi Vs Lajpat Rai and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 605
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts18 Nov 1987Dismissed
Ghukar Singh and Another Vs Bhagwan Singh and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 60
Penal Code, 1860 (IPC) — Section 34
High Courts18 Nov 1987
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 348
High Courts17 Nov 1987Dismissed
Bal Krishan Alias Bal Kishan Vs Amar Lal
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0090
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Nov 1987Dismissed
Surjit Kaur Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 1987
Udho Ram and another Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 172 : (1988) PLJ 44 : (1988) 1 RRR 132
High Courts17 Nov 1987Allowed
Smt. Suresh Devi Vs Babu Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0031
Hindu Marriage Act, 1955 — Section 12