High Courts17 Nov 1987
Malkiat Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 206
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 6 of 48
High Courts16 Nov 1987Allowed
Zile Singh and others Vs Umar Singh and others
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0084
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 1987
Court on its own Motion Vs Satbir and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 246
High Courts16 Nov 1987
State of Punjab Vs Sona Gir and another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 125 : (1988) PLJ 196 : (1988) 1 RRR 264
High Courts16 Nov 1987
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 168 : (1988) 1 RCR(Criminal) 114
High Courts16 Nov 1987Allowed
Smt. Kailash Kumari and Others Vs Bhola and Others
Punjab And Haryana At Chandigarh · (1988) ACJ 1034 : (1988) 93 PLR 116
Motor Vehicles Act, 1939 — Section 92A
High Courts16 Nov 1987Dismissed
Dalip Singh Vs Kali Ram
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0029
High Courts16 Nov 1987
Madanjit Singh Vs Shrimati Nasib Kaur
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 240
High Courts16 Nov 1987
Parvinder Singh Dakha Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 274
High Courts16 Nov 1987
Harcharan Singh Bhatia Vs Income Tax Officer, A-Ward and Another
Punjab And Haryana At Chandigarh · (1989) 175 ITR 513 : (1988) 1 RCR(Criminal) 310
Income Tax Act, 1961 — Section 277
High Courts13 Nov 1987
Om Parkash Hider Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 164 : (1988) 1 RCR(Criminal) 662
High Courts13 Nov 1987
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 261
High Courts13 Nov 1987
Amarpal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 215
High Courts11 Nov 1987Dismissed
Dhanpati and others Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 163
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(4)
High Courts11 Nov 1987Allowed
Om Parkash Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1987) 11 P&H CK 0012
Land Acquisition Act, 1894 — Section 4
High Courts10 Nov 1987Dismissed
Hari Krishana Sharma Vs Superintendent of Police, Special Police Establishment, Sector 30-A, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 75
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts10 Nov 1987
Gurdial Singh and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 169 : (1988) 1 RCR(Criminal) 168
High Courts10 Nov 1987
Swaran Singh Khalsa Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 156
High Courts10 Nov 1987
Satbachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 427
High Courts10 Nov 1987
Karam Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 640 : (1988) 1 RCR(Criminal) 360