COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1987

949 judgments · page 48 of 48

High Courts08 Jan 1987

Amrik Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 143 : (1987) 1 RCR(Criminal) 412

High Courts08 Jan 1987

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 80 : (1987) 1 RCR(Criminal) 671

High Courts08 Jan 1987

Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 71

High Courts07 Jan 1987Dismissed

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0084

Arbitration Act, 1940 — Section 14(1)

High Courts07 Jan 1987

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 278

High Courts07 Jan 1987

Punjab And Haryana At Chandigarh · (1987) 1 AICLR 72 : (1988) 2 RCR(Criminal) 576 : (1987) 1 RCR(Criminal) 277

High Courts07 Jan 1987Allowed

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0015

Stamp Act, 1899 — Section 35

High Courts07 Jan 1987Allowed

Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 677

Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 52

High Courts07 Jan 1987Dismissed

Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0003

Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 — Section 6(1)