High Courts21 Jan 1987
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 348
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 46 of 48
High Courts21 Jan 1987
Yash Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 496
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Jan 1987
Urmila Devi Vs Hari Parkash Bansal
Punjab And Haryana At Chandigarh · AIR 1988 P&H 84 : (1987) 2 ILR (P&H) 495
Hindu Marriage Act, 1955 — Section 13, 24
High Courts19 Jan 1987Allowed
Harbans Lal Sharma Vs Chemical Vessels Fabricators Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 506 : (1987) 1 RCR(Rent) 425
Companies Act, 1956 — Section 446, 537
High Courts19 Jan 1987
Raghunath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 141 : (1987) 1 RCR(Criminal) 345
High Courts19 Jan 1987
State of Punjab Vs Dev Raj and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 164 : (1987) RRR 382
High Courts19 Jan 1987
Buta Ram Vs Tarsem Lal and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 203 : (1987) PLJ 255 : (1987) RRR 276
High Courts19 Jan 1987
Daya Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 97
High Courts19 Jan 1987
Bhagwati Prashad Vs Parkash Chand
Punjab And Haryana At Chandigarh · AIR 1988 P&H 86 : (1987) 91 PLR 336 : (1987) 1 RCR(Rent) 360
High Courts19 Jan 1987Dismissed
The Punjab State Co-Operative Supply and Marketing Federation Ltd. Vs M/s. Sona Spices Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0011
Trade and Merchandise Marks Act, 1958 — Section 29(2)
High Courts16 Jan 1987
Swarna Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 819 : (1987) 1 AICLR 614 : (1987) 2 RCR(Criminal) 117 : (1987) 1 RCR(Criminal) 679
High Courts16 Jan 1987
Gulzar Singh and Ors. Vs State of Punjab :
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 299
High Courts16 Jan 1987
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1120 : (1987) 1 RCR(Criminal) 670
High Courts16 Jan 1987
Surjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 276 : (1987) 1 RCR(Criminal) 685
High Courts16 Jan 1987Allowed
Nihal Kaur and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0001
High Courts15 Jan 1987
Ashu Gupta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 227
Constitution of India, 1950 — Article 14, 226, 227, 29, 29(2)
High Courts15 Jan 1987
Haryana Urban Development Authority Vs Rajinder Kaur and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 312 : (1989) 1 RRR 276
High Courts15 Jan 1987
Charan Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 46
High Courts15 Jan 1987Allowed
Shakuntla Devi Vs Darshan Kumar and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 240
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts14 Jan 1987
Subhash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 1119 : (1987) 1 CurLJ 355 : (1987) 1 RCR(Criminal) 243