High Courts28 Jan 1987
Gura Masih Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 297 : (1987) 1 RCR(Criminal) 383
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 45 of 48
High Courts28 Jan 1987Allowed
Pritam Singh Vs M/s S.B. Saini Brothers
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts28 Jan 1987Dismissed
Punjab State and Others Vs Megh Raj Goyal and Another
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 598
High Courts27 Jan 1987Allowed
Surjit Kaur Alias Jeeto Vs Smt. Gurbachan kaur and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0080
High Courts27 Jan 1987
Brahm Pal Vs State of Haryana & ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 650
High Courts27 Jan 1987Dismissed
Nirmal Jeet Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0002
Hindu Marriage Act, 1955 — Section 13
High Courts23 Jan 1987
Ashok Kumar alias Pappi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 626
High Courts23 Jan 1987
Prem Singh Vs Parbati
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 247 : (1987) 1 RCR(Criminal) 380
High Courts23 Jan 1987
Bhagwan Dass Vs Kaushalya Devi
Punjab And Haryana At Chandigarh · AIR 1988 P&H 186 : (1987) 91 PLR 276 : (1987) 1 RCR(Rent) 643
High Courts23 Jan 1987
Chandi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0028
High Courts23 Jan 1987
Surjit Singh Vs Mohinder Pal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 156 : (1988) 1 ILR (P&H) 167
Hindu Marriage Act, 1955 — Section 11, 12, 16, 5
High Courts23 Jan 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 39 : (1987) 1 RCR(Criminal) 406
High Courts23 Jan 1987Allowed
Harish Chand and Others Vs Kirpa Ram
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 422
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(h)
High Courts22 Jan 1987Allowed
Ram Ballabh and Others Vs Mussadi Lal and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0090
High Courts22 Jan 1987
Balwant Singh Vs Mehar Singh Rathee
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 47
High Courts22 Jan 1987
Jangir Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 94 : (1987) 2 RCR(Criminal) 595
High Courts21 Jan 1987Allowed
Shri Ajaib Singh Vs State Of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0092
Punjab Town Improvement Act, 1922 — Section 23(2), 24
High Courts21 Jan 1987
Sunita Rani and another Vs Haryana School Education Board and others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 74
High Courts21 Jan 1987
Sehgal Refrigerating Corporation Vs National Fertilizers Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 66
Constitution of India, 1950 — Article 14
High Courts21 Jan 1987
Amrik Singh @ Mika Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 246 : (1987) 1 RCR(Criminal) 443