High Courts02 Feb 1987
Union of India and another Vs District Judge, Amritsar and another
Punjab And Haryana At Chandigarh · (1987) 1 CurLJ 771 : (1987) PLJ 120 : (1987) RRR 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 44 of 48
High Courts02 Feb 1987
S. Charanjit Singh and Another Vs Bharatinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 123 : (1988) 1 CivCC 248 : (1988) CivCC 248 : (1987) 91 PLR 403
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts02 Feb 1987Allowed
Fateh Chand Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 505
Constitution of India, 1950 — Article 12East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(5), 18A(6), 2, 21
High Courts30 Jan 1987Dismissed
Gopi Chand Vs Kanhiya Lal
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 440
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts30 Jan 1987
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 473
High Courts30 Jan 1987Dismissed
Bansi Lal and Another Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 499 : (1988) ACJ 333
Motor Vehicles Act, 1939 — Section 95(1)Punjab Motor Vehicles Rules, 1940 — Rule 4.60
High Courts30 Jan 1987Allowed
Hazara Singh Kandolha Vs Madan Lal
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 220 : (1987) 1 RCR(Rent) 478
High Courts30 Jan 1987Dismissed
Nathia Devi Vs Nand Kishore and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 673
High Courts29 Jan 1987Allowed
Sube Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 499
Penal Code, 1860 (IPC) — Section 304
High Courts29 Jan 1987
Shrimati Parmeshwart Devi (Died) Vs M.P. Raizada and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0083
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 1987Allowed
Smt. Tripta Soni and Anohter Vs Shri S.P. Jain
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 181
High Courts29 Jan 1987
Jagdish Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 244 : (1987) 2 RCR(Criminal) 215
High Courts29 Jan 1987
Bhola Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts29 Jan 1987
G.L. Nagpal and Others Vs M.P. Raizada and Others
Punjab And Haryana At Chandigarh · (1987) 1 ACC 388 : (1987) ACJ 842
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 1987
Neginder Singh Vs Kulwant Kaur
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 79 : (1987) 1 RCR(Criminal) 429
High Courts28 Jan 1987Dismissed
Union of India Vs Shiromani Gurdwara Parbandhak Committee, Amritsar and Others
Punjab And Haryana At Chandigarh · (1987) 01 P&H CK 0091
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Jan 1987
Purshotam Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 251 : (1987) 1 RCR(Criminal) 495
High Courts28 Jan 1987
Shafaqat Ali Khan and anr. Vs Abdul Latif Khan and ors.
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 81 : (1987) 2 RCR(Criminal) 126
High Courts28 Jan 1987
Sunil Kumar Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 486 : (1987) 1 RCR(Criminal) 382
High Courts28 Jan 1987Dismissed
Phulel Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 326
Criminal Procedure Code, 1973 (CrPC) — Section 137