High Courts05 Feb 1987
Tale Ram (died) by his Legal Representatives Vs Assistant Collector, Ist Grade Bahadurgarh and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 262 : (1987) RRR 357
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 43 of 48
High Courts04 Feb 1987Dismissed
Dr.D.N. Malhotra Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 432
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(c)
High Courts04 Feb 1987Dismissed
The Amritsar Decesan Trust Association Regd. Vs Miss Razia Shankar Dass
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Rent) 69
East Punjab Urban Rent Restriction Act, 1949 — Section 14
High Courts04 Feb 1987Allowed
Maghar Singh Vs Bachan Singh Alias Panch
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0070
High Courts04 Feb 1987
Bhim Sain Vs Sant Lal
Punjab And Haryana At Chandigarh · AIR 1988 P&H 93 : (1987) 1 RCR(Rent) 430
High Courts04 Feb 1987
Manzooran Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 325 : (1987) 1 RCR(Criminal) 405
High Courts04 Feb 1987
Raj Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 343
High Courts04 Feb 1987
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 497 : (1987) 1 RCR(Criminal) 358
High Courts04 Feb 1987
Raj Kumar Sethi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 313 : (1987) 1 RCR(Criminal) 344
High Courts03 Feb 1987Allowed
Ujagar Singh and Others Vs Union Bank of India, Jalandhar and Another
Punjab And Haryana At Chandigarh · (1987) 02 P&H CK 0074
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts03 Feb 1987
The Punjab and Haryana High Court Bar Association and Another Vs The Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1987 P&H 238 : (1988) 1 RCR(Rent) 23
Constitution of India, 1950 — Article 14, 226, 227
High Courts03 Feb 1987
Sukhjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 323
High Courts03 Feb 1987
Shiv Kumar Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 593
High Courts03 Feb 1987
Faridabad Complex Administration Vs Diwan Chand
Punjab And Haryana At Chandigarh · (1987) PLJ 356 : (1987) RRR 428
High Courts03 Feb 1987
Rattan Lal Vs Deputy Secretary to Government, Haryana
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 455 : (1987) PLJ 365 : (1987) RRR 328
High Courts03 Feb 1987
Baldev Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 534 : (1987) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 398, 399, 401Penal Code, 1860 (IPC) — Section 302, 306, 34, 399
High Courts02 Feb 1987
Shri Fateh Chand Verma Vs Shri Balbir Singh
Punjab And Haryana At Chandigarh · (1987) 2 ILR (P&H) 505
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts02 Feb 1987Dismissed
Sohan Lal Bhatia Vs Bhagwan Dass Satija
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 443
High Courts02 Feb 1987Allowed
Jage Ram Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 346
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)
High Courts02 Feb 1987
Tara Singh Vs Mithu Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 116 : (1987) RRR 158