High Courts29 Dec 2006
S. Gobind Singh Vs Kesho Ram and another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 37
Civil Procedure Code, 1908 (CPC) — Section 53
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 1 of 117
High Courts29 Dec 2006
S. Gobind Singh Vs Kesho Ram and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 37
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts23 Dec 2006
Ashok Kumar Vs Raj Kumar and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 677 : (2007) 1 PLR 830 : (2007) 2 RCR(Civil) 687 : (2007) 1 RCR(Rent) 417
High Courts22 Dec 2006
Commissioner of Income Tax Vs Onkar Nath Aggarwal
Punjab And Haryana At Chandigarh · (2008) 307 ITR 346
Income Tax Act, 1961 — Section 37(3A)
High Courts22 Dec 2006
Commissioner of Income Tax Vs Mahavir Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 213 CTR 457 : (2007) 293 ITR 492
Income Tax Act, 1961 — Section 139, 217, 29, 32, 32A
High Courts22 Dec 2006
CWT Vs Siri Paul Oswal
Punjab And Haryana At Chandigarh · (2007) 293 ITR 273
Civil Procedure Code, 1908 (CPC) — Section 21Income Tax Act, 1961 — Section 125, 127, 246
High Courts22 Dec 2006
Commissioner of Income Tax Vs Avery Cycle Inds. Ltd.
Punjab And Haryana At Chandigarh · (2008) 298 ITR 239
Evidence Act, 1872 — Section 106, 80HHC, 80IIncome Tax Act, 1961 — Section 254, 36
High Courts22 Dec 2006Allowed
Neeldhara Weav. Factory Vs Dir. Gen. of Foreign Trade
Punjab And Haryana At Chandigarh · (2007) 210 ELT 658 : (2007) 5 STR 404
Constitution of India, 1950 — Article 14Foreign Trade (Development and Regulation) Act, 1992 — Section 15, 20Imports and Exports (Control) Act, 1947 — Section 4L
High Courts22 Dec 2006Allowed
Bhatinda District Cooperative Milk Producers Union Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 8 VST 418
Constitution of India, 1950 — Article 14
High Courts22 Dec 2006Dismissed
Madan Lal Verma Vs A.S. Ranga
Punjab And Haryana At Chandigarh · (2007) 4 BC 273 : (2007) 2 CivCC 399 : (2007) 2 RCR(Criminal) 218
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts22 Dec 2006Allowed
Jawala Singh Vs Basta Singh deceased by L.Rs. and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 123 : (2007) 4 CivCC 698 : (2007) 147 PLR 738 : (2007) 3 RCR(Civil) 58
High Courts22 Dec 2006Allowed
Kashmira Singh Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 430 : (2007) 146 PLR 712 : (2007) 2 RCR(Civil) 14
Specific Relief Act, 1963 — Section 16, 20
High Courts22 Dec 2006Allowed
Mrs. Madhu Bala and Others Vs General Public
Punjab And Haryana At Chandigarh · AIR 2007 P&H 55 : (2007) 146 PLR 367 : (2007) 2 RCR(Civil) 215
Estate Duty Act, 1953 — Section 50, 56, 57, 67, 73Succession Act, 1925 — Section 372
High Courts22 Dec 2006Allowed
Jai Narain Vs Smt. Saraswati Devi and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 666 : (2007) 2 RCR(Civil) 11
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Dec 2006Allowed
Smt. Gurmail Kaur and Others Vs Smt. Jaswant Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 763 : (2007) 2 RCR(Civil) 373
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts22 Dec 2006Allowed
The Bathinda District Co-Operative Milk Producer's Union Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 37
Constitution of India, 1950 — Article 14
High Courts22 Dec 2006Dismissed
Punjab State Electricity Board and Others Vs Guru Nanak Agriculture Engineering Works and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 57 : (2007) 3 CivCC 167 : (2007) 3 CivCC 167 : (2007) 146 PLR 363 : (2007) 2 RCR(Civil) 213
Electricity Act, 2003 — Section 126, 127, 145
High Courts22 Dec 2006Dismissed
DLF Power Ltd. Vs Deputy Director (Revenue), Employees State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (2007) 3 LLJ 77
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 2006
Commissioner of Income Tax-III Vs Malwa Cotton Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2008) 302 ITR 53
Income Tax Act, 1961 — Section 80HHC
High Courts22 Dec 2006Allowed
Commissioner of Income Tax Vs Avon Cycles Ltd.
Punjab And Haryana At Chandigarh · (2008) 303 ITR 345
Income Tax Act, 1961 — Section 80HHC