High Courts22 Dec 2006
Commissioner of Income Tax Vs Hero Exports
Punjab And Haryana At Chandigarh · (2007) 292 ITR 571
Income Tax Act, 1961 — Section 143, 28, 80HHC
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 2 of 117
High Courts22 Dec 2006Dismissed
Central Bank of India Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2006) 12 P&H CK 0007
High Courts21 Dec 2006
In Re: Nahar Spinning Mills Ltd.; In Re: Nahar Exports Ltd.; In Re: Nahar Capital and Financial Services Ltd.
Punjab And Haryana At Chandigarh · (2007) 138 CompCas 821
COMPANIES ACT, 1956 — Section 391, 393, 394
High Courts21 Dec 2006
Commissioner of Income Tax Vs Industrial Cables (India) Ltd.
Punjab And Haryana At Chandigarh · (2007) 212 CTR 513
Evidence Act, 1872 — Section 106Land Acquisition Act, 1894 — Section 36
High Courts19 Dec 2006
Balwinder Pal Vs Anita Kumari
Punjab And Haryana At Chandigarh · (2007) 1 PLR 832 : (2007) 2 RCR(Civil) 790
High Courts19 Dec 2006
J.R. Chauhan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 209 CTR 193 : (2009) 311 ITR 303
Income Tax Act, 1961 — Section 249
High Courts19 Dec 2006
Selvel Media Services Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 81 : (2007) 146 PLR 496 : (2007) 2 RCR(Civil) 194
High Courts18 Dec 2006Dismissed
R.K. Joshi and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 47
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Dec 2006Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 176
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts18 Dec 2006Allowed
Dayal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 21 CriminalCC 4
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 35, 50, 54
High Courts18 Dec 2006Allowed
Dayal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 596
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Dec 2006Allowed
Dr. Ashok Kumar Goyal Vs Arya Mittar and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 411 : (2007) 2 RCR(Civil) 798
Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(c), 7(v), 7(v)(a), 7(v)(b
High Courts15 Dec 2006Dismissed
Inderjit Vs Mahesh Gupta
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 386 : (2007) 2 RCR(Civil) 685 : (2007) 1 RCR(Rent) 414
High Courts15 Dec 2006Dismissed
Rajesh Kumar Vs Nihal Chand and another Phool Chand Vs Pawan Gupta and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 422
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts15 Dec 2006Dismissed
Jai Dev Singh Vs M.L. Kapoor
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 99 : (2007) 147 PLR 149 : (2007) 2 RCR(Civil) 654 : (2007) 1 RCR(Rent) 366
Transfer of Property Act, 1882 — Section 108
High Courts15 Dec 2006Allowed
State Bank of India Vs Karanvir and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 349 : (2007) 2 RCR(Civil) 198
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 34
High Courts15 Dec 2006
Sehnaz alias Santosh Gupta Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 913
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Dec 2006
Sehnaz alias Santosh Gupta Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 990
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Dec 2006Dismissed
Mohinder Kaur Vs Kailash Rani and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 435 : (2007) 1 RCR(Rent) 79
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Dec 2006
National Insurance Company Limited Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 490 : (2008) ACJ 979 : (2007) 5 RCR(Civil) 660