High Courts04 Jan 2006Dismissed
Hari Singh Vs Mann Singh
Punjab And Haryana At Chandigarh · (2006) 143 PLR 402 : (2006) 2 RCR(Civil) 15
Punjab Land Revenue Act, 1887 — Section 158(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 117 of 117
High Courts04 Jan 2006Allowed
Krishan Lal and Another Vs Himta Ram
Punjab And Haryana At Chandigarh · (2006) 143 PLR 311 : (2006) 3 RCR(Civil) 117
Civil Procedure Code Amendment Act, 1976 — Section 100Punjab Courts Act, 1918 — Section 41
High Courts04 Jan 2006Dismissed
Umro Singh and Others Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2006) 143 PLR 366
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1APunjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13B
High Courts04 Jan 2006Allowed
The New India Assurance Co. Ltd. Vs Ramesh Gupta and Others
Punjab And Haryana At Chandigarh · (2006) 1 ACC 774 : (2006) ACJ 1992 : (2006) 142 PLR 844 : (2006) 2 RCR(Civil) 444
Motor Vehicles Act, 1939 — Section 11(1), 110, 95(2)
High Courts04 Jan 2006Allowed
Mohan Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 380 : (2006) 2 RCR(Civil) 25
High Courts04 Jan 2006Allowed
Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 186 : (2006) 143 PLR 70 : (2006) 2 RCR(Civil) 349 : (2006) 1 RCR(Civil) 799
Land Acquisition Act, 1894 — Section 11, 11(1), 11A, 12, 13A
High Courts04 Jan 2006Dismissed
Ram Mehar Vs Udmi Ram and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 140 : (2006) 3 RCR(Civil) 220
High Courts04 Jan 2006Allowed
Amar Singh and Others Vs F.C. Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 152 : (2006) 3 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts04 Jan 2006Dismissed
Santokh Singh Vs Harcharan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 742 : (2006) 143 PLR 377 : (2006) 2 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115 , 151Evidence Act, 1872 — Section 58
High Courts04 Jan 2006Dismissed
Gurdial Singh and Another, Mr. Bipin Ghai, Advocate Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 627
Penal Code, 1860 (IPC) — Section 304, 34
High Courts04 Jan 2006Dismissed
Murli Dhar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 01 P&H CK 0033
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts04 Jan 2006Allowed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 782 : (2006) 2 RCR(Criminal) 913
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts04 Jan 2006
Commissioner of Income Tax Vs Rattan Chand Oswal
Punjab And Haryana At Chandigarh · (2006) 155 TAXMAN 518
Income Tax Act, 1961 — Section 55A
High Courts03 Jan 2006Allowed
Baldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 347
Penal Code, 1860 (IPC) — Section 308, 326
High Courts03 Jan 2006Dismissed
Buwani Khera Co-op. Transport Society Limited Vs State Transport Authority
Punjab And Haryana At Chandigarh · (2006) 143 PLR 542 : (2006) 2 RCR(Civil) 182
Motor Vehicles Act, 1988 — Section 43, 66, 66(1), 66(3), 70
High Courts03 Jan 2006Allowed
State of Kerala and Others Vs K. Pharmaceutical Works
Punjab And Haryana At Chandigarh · (2006) 4 BC 365 : (2006) 3 CivCC 727 : (2006) 142 PLR 574 : (2006) 2 RCR(Civil) 139
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts03 Jan 2006Dismissed
Kewal Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 768 : (2006) 1 RCR(Civil) 528
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17Specific Relief Act, 1963 — Section 12(3)
High Courts03 Jan 2006
Commissioner of Income Tax Vs Amritsar Sugar Mills Co. Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 CTR 406 : (2006) 284 ITR 312 : (2006) 153 TAXMAN 150
Income Tax Act, 1961 — Section 139(2), 142(1), 144, 146, 146(1)
High Courts03 Jan 2006
The Buwani Khera Co-operative Transport Society Limited Vs The General Manager, Haryana Roadways
Punjab And Haryana At Chandigarh · (2006) 3 ACC 466 : (2006) 143 PLR 548 : (2006) 2 RCR(Civil) 137
Motor Vehicles Act, 1988 — Section 68(2), 70, 71, 72(2), 86
High Courts03 Jan 2006
Brahma Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 16 CriminalCC 125
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302