High Courts24 Dec 1958Dismissed

Smt. Radhey Piari Vs S. Kalyan Singh

Punjab And Haryana At Chandigarh · AIR 1959 P&H 508

Delhi and Ajmer Rent Control Act, 1952 — Section 11, 13(1), 8(1)Limitation Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 105, 108
High Courts23 Dec 1958

Raj Kishan Jain Vs Tulsi Dass etc.

Punjab And Haryana At Chandigarh · AIR 1959 P&H 291

Constitution of India, 1950 — Article 226, 227, 395Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7(A)General Clauses Act, 1897 — Section 8(1)