High Courts22 Dec 1977
Harkishan Advocate, Palwal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 1 of 14
High Courts21 Dec 1977Allowed
Mehar Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0013
Constitution of India, 1950 — Article 226, 227
High Courts21 Dec 1977Allowed
Shri Krishan Lal Vs Smt. Sudershan Kumari and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0002
Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts20 Dec 1977Dismissed
Solvex Oils and Fertilizers Vs Bhandari Cros-Fields (P.) Ltd.
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 260
Companies Act, 1956 — Section 21, 23, 43A
High Courts19 Dec 1977Allowed
Akash Financiers Pvt. Ltd., Amritsar Vs Massers Tilak Raj Kewal Krishan and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts16 Dec 1977
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1978 P&H 290 : (1978) 1 ILR (P&H) 284 : (1978) 80 PLR 208
Haryana Municipal Act, 1973 — Section 4(1)
High Courts16 Dec 1977
Ram Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1978 P&H 290 : (1978) 1 ILR (P&H) 284 : (1978) 80 PLR 208
Haryana Municipal Act, 1973 — Section 4, 4(1), 4(2), 4(3)
High Courts16 Dec 1977
Bara Hanuman Temple Durgain, Amritsar Vs Gurbux Lal Malhotra and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 192 : (1978) 1 ILR (P&H) 286
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92
High Courts16 Dec 1977
Gurcharan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 482Penal Code, 1860 (IPC) — Section 427, 440, 441
High Courts15 Dec 1977
Sada Nand Vs Saroj Devi
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 417
High Courts15 Dec 1977Dismissed
Mst. Ishri and others Vs Hari Ram and others
Punjab And Haryana At Chandigarh · (1978) 1 RCR(Rent) 282
High Courts15 Dec 1977
Pala Ram Vs Bal Raj Kapur
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0010
High Courts13 Dec 1977
Narender Singh Rao Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 234 : (1978) 1 ILR (P&H) 199
Constitution of India, 1950 — Article 226, 227
High Courts12 Dec 1977
Balinder Singh Vs Amar Gurdial Singh
Punjab And Haryana At Chandigarh · (1978) ILR (P&H) 180 : (1978) PLJ 30 : (1984) RRR 465
High Courts12 Dec 1977
Nek Ram Sood Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 413
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts09 Dec 1977Allowed
Mittar Sain and others Vs Ram Dass and another
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0017
High Courts07 Dec 1977Allowed
Fauja Singh and others Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1977
Commissioner of Income Tax Vs Jamna Auto Industries
Punjab And Haryana At Chandigarh · (1978) 112 ITR 421
Income Tax Act, 1961 — Section 256(2)
High Courts05 Dec 1977
Shri Roshan Lal Gupta and others Vs The Punjab and Sind Bank Ltd. and others
Punjab And Haryana At Chandigarh · (1977) 12 P&H CK 0011
High Courts02 Dec 1977Dismissed
Sham Dass Vs Krishan Lal and another
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 339 : (1978) 1 RCR(Rent) 276 : (1978) 1 RCR(Rent) 270
Transfer of Property Act, 1882 — Section 106