High Courts01 Apr 1977
Joginder Singh, President, Rupar Central Cooperative Bank Ltd., Rupar Vs Registrar Cooperative Societies, Punjab .
Punjab And Haryana At Chandigarh · (1977) PLJ 310 : (1984) RRR 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 12 of 14
High Courts25 Mar 1977Dismissed
Megha Singh and Co. and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 297 : (1977) 2 ILR (P&H) 222 : (1977) 40 STC 370
Constitution of India, 1950 — Article 110(2), 199(2), 245, 276Punjab General Sales Tax Act, 1948 — Section 6, 6(2)Punjab Panchayat Samitis (Sale of Liquor) Rules, 1976 — Rule 1
High Courts25 Mar 1977Dismissed
The Vanguard Insurance Company Ltd. Madras and another Vs Smt. Naresh kanta and others
Punjab And Haryana At Chandigarh · (1977) 03 P&H CK 0003
Motor Vehicles Act, 1939 — Section 110A
High Courts25 Mar 1977Dismissed
Joki Ram Vs Smt. Naresh Kanta and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 214 : (1977) 2 ILR (P&H) 208
Motor Vehicles Act, 1939 — Section 110B, 95(2)
High Courts24 Mar 1977
Kaka Singh Vs Rohi Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 30
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts21 Mar 1977Dismissed
Kartar Singh Vs Gram Panchayat Salhani and Another
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 204
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 171, 409, 466, 468Punjab Gram Panchayat Act, 1952 — Section 104, 104(1), 105, 108
High Courts21 Mar 1977Dismissed
The State of Haryana Vs Bharat Timber Store and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 312
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts17 Mar 1977Allowed
Dharam Singh Vs State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1977) 03 P&H CK 0018
Constitution of India, 1950 — Article 226
High Courts17 Mar 1977
Smt. Jaswant Kaur and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 221 : (1977) 2 ILR (P&H) 26
Advocates Act, 1961 — Section 30Bar Councils Act, 1926 — Section 14Constitution of India, 1950 — Article 245, 246
High Courts15 Mar 1977
Rup Chand Bansal and othres Vs Dhala Ram and another
Punjab And Haryana At Chandigarh · (1977) 03 P&H CK 0002
High Courts14 Mar 1977
Harbhajan Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1977) CriLJ 1424 : (1977) 2 ILR (P&H) 196
Penal Code, 1860 (IPC) — Section 149, 302, 364
High Courts11 Mar 1977Allowed
Sodagar Singh Vs Smt. Harbhajan Kaur and others
Punjab And Haryana At Chandigarh · (1977) 03 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Mar 1977Allowed
Smt. Satish Bindra Vs Surjit Singh Bindra
Punjab And Haryana At Chandigarh · AIR 1977 P&H 383
Hindu Marriage (Amendment) Act, 1976 — Section 19Hindu Marriage Act, 1955 — Section 24, 28
High Courts11 Mar 1977
Mrs. E.V. Desilva Vs E.T. Desilva and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 311
Divorce Act, 1869 — Section 17
High Courts11 Mar 1977
Shakuntala Vs Amar Nath
Punjab And Haryana At Chandigarh · AIR 1978 P&H 32 : (1977) 79 PLR 405
Hindu Marriage Act, 1955 — Section 24
High Courts11 Mar 1977
Nand Ram Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 100 : (1977) 2 ILR (P&H) 199
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 6 Rule 17, Order 7 Rule 1
High Courts09 Mar 1977Dismissed
Kharak Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1977 P&H 335
Constitution of India, 1950 — Article 226, 300
High Courts01 Mar 1977Dismissed
Divisional Personal Officer, Northern Railways, New Delhi Vs Ramesh Kumar Modgil, Jind
Punjab And Haryana At Chandigarh · (1977) 03 P&H CK 0016
Payment of Wages Act, 1936 — Section 15
High Courts01 Mar 1977
Suresh Kumar Gupta Vs Om Parkash Alipuria
Punjab And Haryana At Chandigarh · (1977) CriLJ 1416
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts22 Feb 1977Dismissed
Kehar Dass Vs Tarak Singh and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 306
Arbitration Act, 1940 — Section 32