High Courts28 Apr 1977Dismissed
Mohinder Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · (1977) 04 P&H CK 0022
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 11 of 14
High Courts27 Apr 1977Dismissed
Dilbag Rai Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 275
East Punjab Urban Rent Restriction Act, 1949 — Section 18B(4)
High Courts26 Apr 1977
Harbhajan Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 33 : (1977) 2 ILR (P&H) 644 : (1977) 79 PLR 494
High Courts25 Apr 1977
TELU RAM JAIN (SIRSA AIRFIELD) Vs COMMISSIONER OF INCOME TAX, PUNJAB.
Punjab And Haryana At Chandigarh · (1978) 111 ITR 500
Income Tax Act, 1961 — Section 271
High Courts25 Apr 1977
Arjan Motors Malout Partnership Firm Vs Girdhara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 25
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Apr 1977
Telu Ram Jain (Sirsa Airfield) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1978) 111 ITR 500
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts25 Apr 1977
Jagjit Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1978) CriLJ 42
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8Constitution of India, 1950 — Article 226, 352
High Courts22 Apr 1977
Shiwalik Transport Co. Ltd. (In Liquidation) Vs Thakur Ajit Singh and Others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 465
Companies Act, 1956 — Section 542, 543
High Courts19 Apr 1977Dismissed
Labh Singh and Another Vs Hardayal and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 294 : (1977) 2 ILR (P&H) 639
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, 11, 47Evidence Act, 1872 — Section 115
High Courts14 Apr 1977Dismissed
Surindera Steel Rolling Mills Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 592
Punjab Municipal Act, 1911 — Section 5(4)
High Courts14 Apr 1977Dismissed
Surindera Steel Rolling Mills Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 592
Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 17, 5, 5(1), 5(2), 5(3)
High Courts12 Apr 1977
Jai Hanuman Trading Co. Pvt. Ltd. Vs The Commissioner of Income Tax, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1977 P&H 314 : (1977) 2 ILR (P&H) 628 : (1977) 110 ITR 36
Constitution of India, 1950 — Article 226(3)Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 147, 148, 149
High Courts08 Apr 1977Dismissed
Hardwari Lal Vs The Election Commission of India and Others
Punjab And Haryana At Chandigarh · (1977) 04 P&H CK 0026
High Courts08 Apr 1977
Ramji Lal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 164 : (1977) 79 PLR 507
Constitution (Forty-Second Amendment) Act, 1976 — Section 58Constitution of India, 1950 — Article 226, 226(3)Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 102(1), 18
High Courts08 Apr 1977
Radha Ram Badri Nath and Others Vs Amritsar Sugar Mills Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 129 : (1978) 1 ILR (P&H) 299 : (1977) 79 PLR 387
Companies Act, 1956 — Section 433Industries (Development and Regulation) Act, 1951 — Section 18
High Courts06 Apr 1977Allowed
The Managing Committee/Governing Body of R.K. Arya College Nawanshar Vs Sh. B.S. Gogna and others
Punjab And Haryana At Chandigarh · (1977) 04 P&H CK 0023
Arbitration Act, 1940 — Section 33
High Courts06 Apr 1977Dismissed
Sohan Lal etc. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 582
Punjab Civil Services Rules — Rule 10.2, 2.21Punjab Reorganisation Act, 1966 — Section 79, 79(1), 79(4), 79(5), 80
High Courts06 Apr 1977
Nasiru and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1978) CriLJ 603 : (1977) 2 ILR (P&H) 579
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 150, 151, 482
High Courts05 Apr 1977Dismissed
Surjit Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 360 : (1979) CriLJ 214
Constitution of India, 1950 — Article 226Police Act, 1861 — Section 12, 7Punjab Police Rules, 1934 — Rule 12.1(3), 12.2(3), 12.21, 13.17, 13.3
High Courts04 Apr 1977Dismissed
Smt. Jaswant Kaur Vs Harpal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1977 P&H 341 : (1977) 2 ILR (P&H) 239
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)