COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1977

272 judgments · page 9 of 14

High Courts03 Jun 1977

Budh Dass and Purna Nand Vs The Shiromani Gurdwara Parbandhak Committee, Amritsar

Punjab And Haryana At Chandigarh · AIR 1978 P&H 39

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Sikh Gurdwaras Act, 1925 — Section 10, 14, 14(2), 7, 7(3)

High Courts03 Jun 1977Dismissed

Smt. Shila Wanti and Others Vs R.B. Kishore Chand and Sons and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 369

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Limitation Act, 1963 — Section 6Motor Vehicles Act, 1939 — Section 110 , 110A, 110B, 110C, 110D

High Courts03 Jun 1977

Prahlad Kumar Vs Amar Kumar and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 23 : (1977) 2 ILR (P&H) 734

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(1), Order 40 Rule 4, Order 43 Rule 1Succession Act, 1925 — Section 276 , 299

High Courts02 Jun 1977Dismissed

Partap Singh Vs Nirmal Singh and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 358 : (1977) 2 ILR (P&H) 814

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts31 May 1977Allowed

Joginder Singh Vs Sarup Singh and another

Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 306 : (1977) 2 RCR(Rent) 350

East Punjab Urban Rent Restriction Act, 1949 — Section 2(i)

High Courts30 May 1977Dismissed

Jai Singh Ex-Constable No. 1441 Vs State of Haryana etc.

Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 808

Constitution of India, 1950 — Article 16, 311Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 12, 12.21, 12.22, 13.18, 19(21)

High Courts27 May 1977Allowed

Kulwant Singh Vs Nand Kanr and Others

Punjab And Haryana At Chandigarh · (1977) ACJ 414

Motor Vehicles Act, 1939 — Section 110D

High Courts27 May 1977Dismissed

Harnam Dass Lakhi Ram Vs The State of Punjab etc.

Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 774

Constitution of India, 1950 — Article 14, 19(1), 20, 20(1), 301Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Act, 1954 — Section 3, 4Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Rules, 1954 — Rule 32, 33

High Courts27 May 1977

Harnam Das Lakhi Ram Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1978 P&H 53

Constitution of India, 1950 — Article 14, 19(1), 20, 20(1), 301Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Act, 1954 — Section 3, 4Pepsu Sirhind Canal and Western Jumna Canal (Enforcement and Validation) Rules, 1954 — Rule 32, 33

High Courts27 May 1977Allowed

Kulwant Singh Vs Smt. Nand Kaur and others

Punjab And Haryana At Chandigarh · (1977) ACJ 414

Motor Vehicles Act, 1939 — Section 110D

High Courts26 May 1977Allowed

Shanti Devi Vs Mangat Rai

Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0031

Hindu Marriage Act, 1955 — Section 10

High Courts26 May 1977Allowed

Narain Dass Khanna Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1978) ACJ 1

High Courts25 May 1977Dismissed

Mohan Lal and others Vs S. Amolak Singh and others

Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 271

East Punjab Urban Rent Restriction Act, 1949 — Section 2(f)

High Courts24 May 1977Allowed

New India Assurance Co. Ltd. Vs Mohinder Lal and Others

Punjab And Haryana At Chandigarh · (1978) ACJ 10

Motor Vehicles Act, 1939 — Section 95, 95(1)

High Courts24 May 1977Allowed

Mst. Nand Kaur and others Vs Gurdev Kaur and others

Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0008

Court Fees Act, 1870 — Article 1 Schedule I

High Courts24 May 1977

Nandlal Sohanlal, Jullundur Vs The Commissioner of Income Tax, Patiala

Punjab And Haryana At Chandigarh · AIR 1977 P&H 320 : (1977) 2 ILR (P&H) 659 : (1977) 110 ITR 170

Income Tax Act, 1961 — Section 187, 187(1), 187(2), 188, 189Partnership Act, 1932 — Section 37, 42

High Courts23 May 1977Dismissed

Oriental Fire and General Insurance Company Ltd. Vs Surinder Kumar and Others

Punjab And Haryana At Chandigarh · (1977) ACJ 501

Evidence Act, 1872 — Section 19

High Courts23 May 1977

Charanjit Lal Des Raj Vs The Sales Tax Tribunal, U. T.

Punjab And Haryana At Chandigarh · (1977) 40 STC 361

Central Sales Tax Act, 1956 — Section 10, 10A, 8Punjab General Sales Tax Act, 1948 — Section 22

High Courts18 May 1977

Surinder Kumar and Others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1977) CriLJ 1728

Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173, 209, 482Penal Code, 1860 (IPC) — Section 306, 308, 34

High Courts17 May 1977Allowed

Bir Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1977) 05 P&H CK 0032

Essential Commodities Act, 1955 — Section 7