High Courts01 Aug 1977
Calcutta Singh Vs The State
Punjab And Haryana At Chandigarh · (1978) CriLJ 477
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 109, 114, 409, 418, 419
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1977
272 judgments · page 8 of 14
High Courts29 Jul 1977
Giano Vs Bhim Singh and Another
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 768
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37(1)
High Courts29 Jul 1977
New India Assurance Company Ltd. Vs Norati Devi
Punjab And Haryana At Chandigarh · AIR 1978 P&H 113 : (1977) 2 ILR (P&H) 766 : (1977) 79 PLR 570
Motor Vehicles Act, 1939 — Section 96
High Courts29 Jul 1977Allowed
Smt. Giano Vs Bhim Singh and another
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 768
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jul 1977
Ram Kumar and Others Vs Tara Chand and Another
Punjab And Haryana At Chandigarh · AIR 1978 P&H 153 : (1977) 79 PLR 737
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 Jul 1977Allowed
Shri Romesh Chander Vs Shri Sumer Singh Alias Kehar Singh and another
Punjab And Haryana At Chandigarh · (1977) 07 P&H CK 0006
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts26 Jul 1977Allowed
Lachman Dass Aggarwal Vs The Punjab National Bank and others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 327 : (1979) 38 FLR 46 : (1977) 2 ILR (P&H) 747
Constitution of India, 1950 — Article 12
High Courts26 Jul 1977Dismissed
Lachhman Dass Aggarwal Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1978) 48 CompCas 327 : (1979) 38 FLR 46 : (1977) 2 ILR (P&H) 747
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(1), 19(2), 19(3)Constitution of India, 1950 — Article 12
High Courts26 Jul 1977
Surinder Kumar Arora Vs The Bengal National Textile Mills Ltd.
Punjab And Haryana At Chandigarh · AIR 1978 P&H 156 : (1977) 2 ILR (P&H) 761 : (1977) 79 PLR 555
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts26 Jul 1977Allowed
Jagdish Parshad (Jagdish Kumar) Vs Dhensi Ram (Deceased) and others
Punjab And Haryana At Chandigarh · (1977) 2 RCR(Rent) 360
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts22 Jul 1977Dismissed
Smt. Sudarshan Kaur Vs Major Manmohan Singh Bhatt
Punjab And Haryana At Chandigarh · AIR 1978 P&H 115 : (1977) 2 ILR (P&H) 741 : (1977) 79 PLR 598
Hindu Marriage Act, 1955 — Section 4
High Courts22 Jul 1977Dismissed
Sudarshan Kaur Vs Manmohan Singh Dhatt
Punjab And Haryana At Chandigarh · AIR 1978 P&H 115 : (1977) 2 ILR (P&H) 741 : (1977) 79 PLR 598
Hindu Marriage Act, 1955 — Section 29(2), 4
High Courts21 Jul 1977
Sant Ram Vs Parmanand and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 158 : (1977) 79 PLR 605
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts21 Jul 1977
Romesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1977) PLJ 424 : (1984) RRR 323
High Courts20 Jul 1977
Raj Kumari Vs Yashodha Devi and Another
Punjab And Haryana At Chandigarh · (1978) CriLJ 600 : (1977) 2 ILR (P&H) 738
Criminal Procedure Code, 1973 (CrPC) — Section 125, 2, 482Penal Code, 1860 (IPC) — Section 11, 8
High Courts19 Jul 1977
Harish Kumar Pahwa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1977) 07 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Jul 1977
Rama Nand Chaudhary Vs Bhonri and Others
Punjab And Haryana At Chandigarh · AIR 1978 P&H 291
Civil Procedure Code Amendment Act, 1973 — Order 9 Rule 13Specific Relief Act, 1963 — Section 16
High Courts11 Jul 1977Allowed
Joginder Singh etc. Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 145
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 4, Order 34 Rule 1, Order 6 Rule 17Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 21, 21(1)
High Courts06 Jun 1977
Raj Pal Sood Vs Ravinder Natha Vohra
Punjab And Haryana At Chandigarh · (1977) 06 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 332
High Courts03 Jun 1977Allowed
Mahant Budh Dass and Another Vs The Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 819
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 6 Rule 17, Order 6 Rule 2, Order 9 Rule 8Sikh Gurdwaras Act, 1925 — Section 10, 101, 12(1), 12(11), 12(2)